JUDGMENT DATABASE
Search 11,89,668 Indian judgments.
11,89,668 judgments in All Courts · page 58,997 of 59,484
Mohesh Chandra Mundle and another Vs Boydya Nath Vaitandi and another
Calcutta High Court · (1901) 07 CAL CK 0005
Nitya Nunda Sarkar and Another Vs Ram Narain Das and Others
Calcutta High Court · (1901) 07 CAL CK 0009
Kalu Khabir Vs Jan Meah
Calcutta High Court · (1902) ILR (Cal) 100
Kunja Behay Das Vs Khetro Pal Singh Roy
Calcutta High Court · (1901) 07 CAL CK 0012
Puhan Mal and Others Vs Janki Pershad Singh and Another
Calcutta High Court · (1901) ILR (Cal) 680
Kalil Munda and Others Vs King-Emperor
Calcutta High Court · (1901) ILR (Cal) 797
Moazzim Hossein Khan and Another Vs Raphael Robinson
Calcutta High Court · (1901) ILR (Cal) 641
King-Emperor Vs Antakke
Madras High Court · (1901) ILR (Mad) 662
Ram Sarup Rai and two others Vs The Emperor
Calcutta High Court · (1901) 07 CAL CK 0027
Chhiddu and Another Vs Naubat and Others
Allahabad High Court · (1901) 07 AHC CK 0006
Surajbali and Another Vs Sri Pal Rai and Others and Raghunath Rai and Another
Allahabad High Court · (1902) ILR (All) 82
Shujat Ali and Others Vs Bhiku
Calcutta High Court · (1902) ILR (Cal) 25
Pudmanund Singh and Another Vs G. S. Hayes and others
Privy Council · (1901) 28 ILRPC 720
Raja Pudmanund Singh Bahadoor Vs Hayes and others
Privy Council · (1901) 28 IndApp 152
Rangayya Goundan and Another Vs Nanjappa Rao and others
Privy Council · (1901) 28 IndApp 221
Batul Begum Vs Mansur Ali Khan and others
Privy Council · (1901) 28 IndApp 248
Batul Begam Vs Mansur Ali Khan and Others
Allahabad High Court · (1902) ILR (All) 17