High Courts13 Jul 1901
Rangayya Goundan and Another Vs Nanjappa Rao and Others
Madras High Court · (1901) ILR (Mad) 491
Civil Procedure Code, 1908 (CPC) — Section 43
JUDGMENT DATABASE
Search 11,89,668 Indian judgments.
11,89,668 judgments in All Courts · page 58,998 of 59,484
High Courts12 Jul 1901
A. Caspebsz Vs Kader Nath Sabbadhikari and Others
Calcutta High Court · (1901) ILR (Cal) 738
High Courts12 Jul 1901Allowed
Kashi Prosad Singh Vs Secretary of State For India In Council
Calcutta High Court · (1902) ILR (Cal) 140
Court Fees Act, 1870 — Section 17
High Courts11 Jul 1901Dismissed
Mohim Chandra Guha Vs Annada Charan Dutt and Others
Calcutta High Court · (1901) 07 CAL CK 0025
High Courts11 Jul 1901Dismissed
Bhikari Misra and Others Vs Rani Surja Moni Pat Maha Dai
Calcutta High Court · (1901) 07 CAL CK 0003
High Courts11 Jul 1901Dismissed
Sita Ram and Others Vs Madho Lal and Another
Allahabad High Court · (1902) ILR (All) 44
High Courts10 Jul 1901Dismissed
Bhajahari Pal and Another Vs Ram Lal Das and Others
Calcutta High Court · (1901) 07 CAL CK 0011
High Courts10 Jul 1901Dismissed
Harrish Chandra Chatterji Vs Bhoba Tarini Debi and others
Calcutta High Court · (1901) 07 CAL CK 0007
High Courts09 Jul 1901
Raj Narain Mookerjee Vs Ful Kumari Debi
Calcutta High Court · (1902) ILR (Cal) 68
Contract Act, 1872 — Section 130Probate and Administration Act, 1881 — Section 51, 78
High Courts09 Jul 1901
Lolit Mohan Moitra Vs Surja Kanta Acharjee and Others
Calcutta High Court · (1901) ILR (Cal) 709
Criminal Procedure Code, 1898 (CrPC) — Section 145, 340, 342, 435(3), 437Specific Relief Act, 1877 — Section 9
High Courts08 Jul 1901Allowed
Raj Narain Mookerjee Vs Ful Kumari Debi
Calcutta High Court · (1901) 07 CAL CK 0010
High Courts06 Jul 1901Disposed Of
Idu Mian Vs Rahmat Ullah
Allahabad High Court · (1902) ILR (All) 146
High Courts05 Jul 1901Dismissed
Dilwar Ali and Another Vs Ram Taruck Hazra
Calcutta High Court · (1902) ILR (Cal) 94
Civil Procedure Code, 1908 (CPC) — Section 11Public Demands Recovery Act, 1880 — Section 19
High Courts03 Jul 1901
The Collector of Dacca Vs Jagat Chunder Goswami
Calcutta High Court · (1901) ILR (Cal) 608
Evidence Act, 1872 — Section 42
High Courts01 Jul 1901
Juggernath Barj Vs Kanai Das Byragi and Another
Calcutta High Court · (1901) 07 CAL CK 0028
High Courts26 Jun 1901
The Secretary of State For India In Council Vs Jagat Mohini Dass
Calcutta High Court · (1901) ILR (Cal) 540
Criminal Procedure Code, 1898 (CrPC) — Section 88
High Courts25 Jun 1901
Hem Chandra Bakshi Vs Jadub Chandra Bakshi
Calcutta High Court · 17 Ind. Cas. 99
Probate and Administration Act, 1881 — Section 86
High Courts25 Jun 1901
Jamini Mohan Nundy and Another Vs Chandra Kumar Roy and Another
Calcutta High Court · (1901) 06 CAL CK 0001
High Courts24 Jun 1901Dismissed
Hara Lall Banerjee Vs Nitambini Debi
Calcutta High Court · (1902) ILR (Cal) 315
Specific Relief Act, 1877 — Section 42