High Courts08 Jan 1904
Chintalapudi Neelachalam adu Another Vs Chintalapudi Kamarazu
Madras High Court · (1904) 14 MLJ 438
Limitation Act, 1963 — Section 28
JUDGMENT DATABASE
Search 11,91,020 Indian judgments.
11,91,020 judgments in All Courts · page 58,999 of 59,551
High Courts08 Jan 1904
Kuttayan Chetty Vs Palaniappa Chetty and Another
Madras High Court · (1904) 01 MAD CK 0003
Contract Act, 1872 — Section 78, 95
High Courts07 Jan 1904
Anantha Goundan and Another Vs King-Emperor
Madras High Court · (1905) 15 MLJ 224
Criminal Procedure Code, 1898 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 499
High Courts07 Jan 1904
Sabapathi Mudali Vs Kuppusami Mudali and Another
Madras High Court · (1905) 15 MLJ 225
Penal Code, 1860 (IPC) — Section 241Railways Act, 1890 — Section 131
High Courts06 Jan 1904Dismissed
Peary Mohun Paul Vs Arsed Ali and others
Calcutta High Court · (1904) 01 CAL CK 0024
High Courts06 Jan 1904
Gulab Khan Vs Abdul Wahab Khan
Calcutta High Court · (1904) ILR (Cal) 365
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21
High Courts06 Jan 1904
Gholam Mohiuddin Hossein Vs Khairan
Calcutta High Court · (1904) ILR (Cal) 786
High Courts06 Jan 1904
Vidyapurna Thirtha Swami, minor, by next friend Vyasacharya Vs Vidyanidhi Tirtha Swami (died), a lunatic adjudged to be so under Act XXXV of 1858 and Others
Madras High Court · (1904) ILR (Mad) 435 : (1904) 1 MLJ 105
Trusts Act, 1882 — Section 73, 74
High Courts05 Jan 1904
Shyama Charan Pramanik Vs Prolhad Durwan and others
Calcutta High Court · (1904) 01 CAL CK 0002
High Courts05 Jan 1904
Maria Susai Mudaliar Vs The Secretary of State for India in Council
Madras High Court · (1904) 12 MLJ 350
High Courts05 Jan 1904
V.E.N.K.R.M.A. Venkatachalam Chettiar Vs Gaurivallaba Thevar, Zamindar of Sivaganga, by Mr. S. Nagasawmi Iyer, Manager under the Court of Wards and Others
Madras High Court · (1904) ILR (Mad) 409 : (1904) 14 MLJ 162
High Courts04 Jan 1904
Kunj Lal Marwari and Another Vs Bahitram Marwari and Others
Calcutta High Court · (1904) 01 CAL CK 0014
High Courts22 Dec 1903Dismissed
Chinnasami Mudali Vs Arumuga Goundan
Madras High Court · (1903) 12 MAD CK 0014
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts22 Dec 1903
Pakkiam Pillay Vs Seetharama Vadhyar and Others
Madras High Court · (1904) 14 MLJ 134
High Courts22 Dec 1903
The Madras Consolidated Sugar and Spirit Factories, Limited Vs William Sissmore Shaw and Others
Madras High Court · (1904) 14 MLJ 443
Contract Act, 1872 — Section 65
High Courts18 Dec 1903
Ramani Pershad Narain Singh Vs Mahanth Adaiya Gossain
Calcutta High Court · (1904) ILR (Cal) 380
Bengal Tenancy Act, 1885 — Section 106, 109A
High Courts18 Dec 1903
Emperor on the prosecution of Hurjee Mull Vs Imam Ali Sircar
Calcutta High Court · (1903) 12 CAL CK 0010
High Courts18 Dec 1903
Baranashi Pershad Chowdhury and others Vs Johori Lal
Calcutta High Court · (1903) 12 CAL CK 0006