High Courts11 May 1887Disposed Of
Lal Singh and Others Vs Ghansham Singh
Allahabad High Court · (1887) ILR (All) 625
JUDGMENT DATABASE
Search 11,84,688 Indian judgments.
11,84,688 judgments in All Courts · page 59,014 of 59,235
High Courts10 May 1887
Gungadhur Pershad Narain Singh Vs Mohabir Pershad Narain Singh
Calcutta High Court · (1887) ILR (Cal) 599
Transfer of Property Act, 1882 — Section 2, 86, 87
High Courts09 May 1887
Khajah Assenoollajoo Vs Solomon and Another
Calcutta High Court · (1887) ILR (Cal) 533
High Courts06 May 1887Dismissed
Kewal Singh and Others Vs Ram Sahai and Another
Allahabad High Court · (1887) ILR (All) 672
High Courts05 May 1887Disposed Of
Muhammad Mashuk Ali Khan and Others Vs Khuda Baksh
Allahabad High Court · (1887) ILR (All) 622
High Courts30 Apr 1887
Sukaroo Kobiraj Vs The Empress
Calcutta High Court · (1887) ILR (Cal) 566
Penal Code, 1860 (IPC) — Section 304A, 88
High Courts30 Apr 1887
Queen-Empress Vs Nand Ram and Others
Allahabad High Court · (1887) ILR (All) 609
High Courts29 Apr 1887Dismissed
The Rajah of Tomkuhi Vs Braidwood and Others
Allahabad High Court · (1887) ILR (All) 505
High Courts26 Apr 1887Dismissed
Mulmantri and Another Vs Ashfak Ahmad and Others
Allahabad High Court · (1887) ILR (All) 605
High Courts25 Apr 1887Allowed
Queen-Empress Vs Kirpal Singh and Others
Allahabad High Court · (1887) ILR (All) 523
High Courts22 Apr 1887
Jogessur Das and Others Vs Aisani Koyburto and Another
Calcutta High Court · (1887) ILR (Cal) 553
Bengal Tenancy Act, 1885 — Section 20
High Courts21 Apr 1887
Fekoo Mahto Vs The Empress
Calcutta High Court · (1887) ILR (Cal) 539
Criminal Procedure Code, 1898 (CrPC) — Section 164, 364
High Courts18 Apr 1887
Basudeo Narain Singh and Others Vs Seolojy Singh
Calcutta High Court · (1887) ILR (Cal) 640
High Courts16 Apr 1887Allowed
Sherjit and Others Vs Paras Ram and Others
Allahabad High Court · (1887) ILR (All) 661
High Courts15 Apr 1887
Mookoond Lal Pal Chowdhry and Another Vs Mahomed Sami Meah
Calcutta High Court · (1887) ILR (Cal) 484
Civil Procedure Code, 1882 — Section 244
High Courts15 Apr 1887Dismissed
Gokaran Prasad Vs Balwant Singh
Allahabad High Court · (1887) ILR (All) 519