High Courts13 Apr 1887
Nobodip Chunder Shaha Vs Ram Krishna Roy Chowdhey and Another
Calcutta High Court · (1887) ILR (Cal) 397
JUDGMENT DATABASE
Search 11,84,688 Indian judgments.
11,84,688 judgments in All Courts · page 59,015 of 59,235
High Courts07 Apr 1887Dismissed
Hulas Rai and Another Vs Pirthi Singh and Another
Allahabad High Court · (1887) ILR (All) 500
High Courts05 Apr 1887
Ganee Mahomed Sarkar Vs Tarini Charan Chuckerbati
Calcutta High Court · (1887) ILR (Cal) 546
Evidence Act, 1872 — Section 86
High Courts04 Apr 1887
Horendra Chundra Gupta Roy and Others Miners, by their Mother and Next Friend Busunto Kamari Gupta Vs Aunoardi Mundul and Another
Calcutta High Court · (1887) ILR (Cal) 544
High Courts02 Apr 1887
Queen-Empress Vs Chandi Singh and Others
Calcutta High Court · (1887) ILR (Cal) 395
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 537
High Courts01 Apr 1887Allowed
The Delhi and London Bank Limited Vs Ram Narain
Allahabad High Court · (1887) ILR (All) 497
High Courts31 Mar 1887
Nobin Chunder Bannerjee Vs Romesh Chunder Ghose and Others
Calcutta High Court · (1887) ILR (Cal) 781
Privy Council30 Mar 1887
Charles Agnew Turner (Office Assignee of The Estate of Aga Mahomed Shirazee) Vs Abdool Hoosein Zenail Abadin and another
Privy Council · (1887) 14 IndApp 111
High Courts28 Mar 1887Dismissed
Ram Prasad Vs Abdul Karim
Allahabad High Court · (1887) ILR (All) 513
High Courts26 Mar 1887Dismissed
Jamna and Others Vs Nain Sukh and Others
Allahabad High Court · (1887) ILR (All) 493
High Courts21 Mar 1887
Queen-Empress Vs Chandu Gowala and Another
Calcutta High Court · (1887) ILR (Cal) 355
High Courts21 Mar 1887
Manija Khanum Alias Bakka Khanum Vs Khaja Mahomed Asghur
Calcutta High Court · (1887) ILR (Cal) 420
High Courts19 Mar 1887
Queen-Empress Vs Sricharan Bauri
Calcutta High Court · (1887) ILR (Cal) 357
Penal Code, 1860 (IPC) — Section 75
High Courts18 Mar 1887
Lutchmiput Singh Bahadur and on his Death his Son Chutterput Singh Doogur Vs The Land Mortgage Bank of India, Limited
Calcutta High Court · (1887) ILR (Cal) 464
Specific Relief Act, 1877 — Section 9
High Courts18 Mar 1887Dismissed
Johari Mal and Another Vs Sant Lal and Others
Allahabad High Court · (1887) ILR (All) 484