JUDGMENT DATABASE
Search 11,84,688 Indian judgments.
11,84,688 judgments in All Courts · page 59,016 of 59,235
Reid, Manager of the Suddowah Factory Vs Richardson Manager of the Rajpore Factory
Calcutta High Court · (1887) ILR (Cal) 361
Hokum Chand Aswal Vs Gyanender Chunder Lahiri by his Guardian Abhoy Chunder Bagchi
Calcutta High Court · (1887) ILR (Cal) 570
Mahpal Bahadur Singh Vs Beni Shankar Shelhat and Others
Allahabad High Court · (1887) ILR (All) 480
Nistarini Dasi Vs Dharmodas Das
Calcutta High Court · (1887) ILR (Cal) 446
Bela and Another Vs Parmeshar Das and Others
Allahabad High Court · (1887) ILR (All) 508
In Re: Mulla Adjim
Calcutta High Court · (1887) ILR (Cal) 351
Jani Begam Vs Jahangir Khan
Allahabad High Court · (1887) ILR (All) 476
Ram Culpo Bhattacharji Vs Ram Chunder Shome and Others
Calcutta High Court · (1887) ILR (Cal) 352
Anangamanjari Chowdhrani and Others Vs Tripura Sundari Chowdhbani and others
Privy Council · (1887) 14 ILRPC 740 : (1887) 14 IndApp 101
Pettachi Chettiar and Others Vs Sangili Veera Pandia Chinnathambiar
Privy Council · (1887) 14 IndApp 84
Moheswari Pershad Narain Singh and Another Vs Baij Nath Pershad Narain Singh and Another
Calcutta High Court · (1887) ILR (Cal) 451
Kally Doss Seal Vs Nobin Chunder Doss
Calcutta High Court · (1887) ILR (Cal) 518
Pat Dasi Vs Sharup Chand Mala and Another
Calcutta High Court · (1887) ILR (Cal) 376
Beni Madhab Mitter Vs Khatir Mondul
Calcutta High Court · (1887) ILR (Cal) 449
Shekh Masludin and Others Vs Waghela Rajsanji
Privy Council · (1887) 14 IndApp 89
Har Narain Singh Vs Kharag Singh and Another
Allahabad High Court · (1887) ILR (All) 447
Cumar Ganoda Kant Roy Bahadur and Others Vs Subodini Debi
Calcutta High Court · (1887) ILR (Cal) 400
Venkatarama Aiyan Vs Thayammal and Kuttisami Aiyan
Privy Council · (1887) 14 IndApp 67