JUDGMENT DATABASE
Search 11,84,587 Indian judgments.
11,84,587 judgments in All Courts · page 59,017 of 59,230
High Courts15 Nov 1886Dismissed
Janki Vs The Collector of Allahabad
Allahabad High Court · (1887) ILR (All) 64
High Courts15 Nov 1886Dismissed
Queen-Empress Vs Puran and Others
Allahabad High Court · (1887) ILR (All) 85
High Courts15 Nov 1886
Sundar Bibi Vs Bisheshar Nath and Others
Allahabad High Court · (1887) ILR (All) 93
Privy Council13 Nov 1886
Maharani Jaipal Kumari Vs Maharani Inder Kumari
Privy Council · (1886) 14 IndApp 1
High Courts12 Nov 1886Dismissed
Harsukh Rai Vs Ezid Bakhsh
Allahabad High Court · (1887) ILR (All) 59
High Courts11 Nov 1886Disposed Off
Khushalo Vs Muhammad Husain and Others
Allahabad High Court · (1887) ILR (All) 131
High Courts21 Oct 1886Dismissed
Gulzari Lal Vs Daya Ram and Another
Allahabad High Court · (1887) ILR (All) 46
High Courts19 Oct 1886Dismissed
Bhup Singh and Another Vs Zain-ul-abdin and Others
Allahabad High Court · (1887) ILR (All) 205
High Courts21 Sept 1886Dismissed
Queen-Empress Vs Ishri Singh
Allahabad High Court · (1886) ILR (All) 672
Criminal Procedure Code, 1898 (CrPC) — Section 512Evidence Act, 1872 — Section 33
High Courts20 Sept 1886Dismissed
In Re: Rajah of Kantit
Allahabad High Court · (1886) ILR (All) 668
Criminal Procedure Code, 1898 (CrPC) — Section 216
High Courts13 Sept 1886Disposed Of
Amir Hasan Vs Ahmad Ali
Allahabad High Court · (1887) ILR (All) 36
High Courts08 Sept 1886
Issur Lochun Roy Vs Gokool Nath Guha and Another and Sham Das Roy
Calcutta High Court · (1887) ILR (Cal) 222
Succession Act, 1925 — Section 82
High Courts08 Sept 1886
Doya Nahain Tewary Vs The Secretary of State for India in Council
Calcutta High Court · (1887) ILR (Cal) 256
Letters Patent Act, 1865 — Section 12Limitation Act, 1963 — Section 19
High Courts08 Sept 1886
Munglai Mundul and Others Vs Khodabuksh Mundul and Others
Calcutta High Court · (1887) ILR (Cal) 60
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts07 Sept 1886
Abdul Hamid Vs The Empress
Calcutta High Court · (1886) ILR (Cal) 349
Penal Code, 1860 (IPC) — Section 24, 25, 464