Privy Council10 Feb 1887
Babu Sheo Lochun Singh Vs Babu Saheb Singh
Privy Council · (1887) 14 IndApp 63
JUDGMENT DATABASE
Search 11,84,688 Indian judgments.
11,84,688 judgments in All Courts · page 59,018 of 59,235
High Courts07 Feb 1887Disposed Of
Queen-Empress Vs McCarthy
Allahabad High Court · (1887) ILR (All) 420
Privy Council05 Feb 1887
Murtunjoy Singh and Others Vs Maharani of Burdwan
Privy Council · (1887) 14 IndApp 30
Privy Council05 Feb 1887
The Maharani of Burdwan Vs Krishna Kamini Dasi and others
Privy Council · (1887) 14 ILRPC 365
High Courts05 Feb 1887Dismissed
Ram Bakhsh Vs Durjan and Others
Allahabad High Court · (1887) ILR (All) 392
High Courts03 Feb 1887
Chandra Prodhan Vs Gopi Mohun Shaha
Calcutta High Court · (1887) ILR (Cal) 386
High Courts03 Feb 1887Dismissed
Amir Singh and Others Vs Naimati Prasad
Allahabad High Court · (1887) ILR (All) 388
High Courts02 Feb 1887
Rahim Bux Vs Nundo Lal Gossami and Another and Sital Chunder Mukerji and Others
Calcutta High Court · (1887) ILR (Cal) 321
Bengal Tenancy Act, 1885 — Section 174
High Courts02 Feb 1887Allowed
Gheran Vs Kunj Behari and Others
Allahabad High Court · (1887) ILR (All) 413
High Courts31 Jan 1887Allowed
The Official Liquidator of the Cotton Ginning Company, Limited, Cawnpore Vs Ram Das Chakarbati
Allahabad High Court · (1887) ILR (All) 366
High Courts28 Jan 1887Dismissed
Saiyyid Altaf Ali Vs Wazir Jan
Allahabad High Court · (1887) ILR (All) 357
High Courts24 Jan 1887
C.T. Davis and Others Vs Drobomoyi Gupta and Others
Calcutta High Court · (1887) ILR (Cal) 323
High Courts21 Jan 1887Allowed
Lachman Das Vs Parshotam Lal and Another
Allahabad High Court · (1887) ILR (All) 252
High Courts19 Jan 1887
Koilash Chunder Roy and Another Vs Jodu Nath Roy and Others
Calcutta High Court · (1887) ILR (Cal) 380
Bengal Tenancy Act, 1885 — Section 232