High Courts06 Aug 1886
Hem Chunder Chowdhry Vs Bissessuri Debi Chowdhrain
Calcutta High Court · (1887) ILR (Cal) 133
JUDGMENT DATABASE
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High Courts06 Aug 1886Disposed Of
Babu Nand Vs Sohawan and Another
Allahabad High Court · (1887) ILR (All) 26
High Courts06 Aug 1886Dismissed
Mahabir Prasad Vs Achobandil Kuari
Allahabad High Court · (1886) ILR (All) 641
High Courts03 Aug 1886
Kala Chand and Others Vs Gudadhur Biswas and Others
Calcutta High Court · (1886) ILR (Cal) 304
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts03 Aug 1886
Brojendro Kumar Roy Chowdhry Vs Rash Behari Roy Chowdhry and Others
Calcutta High Court · (1886) ILR (Cal) 300
High Courts03 Aug 1886
Durga Charan Das Vs Sashi Bhusan Guho and Others
Calcutta High Court · (1886) ILR (Cal) 275
Criminal Procedure Code, 1898 (CrPC) — Section 138
High Courts02 Aug 1886Disposed Of
Queen-Empress Vs Lochan
Allahabad High Court · (1886) ILR (All) 635
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts02 Aug 1886Dismissed
Bahori Lal Vs Gauri Sahai
Allahabad High Court · (1886) ILR (All) 626
High Courts02 Aug 1886Partly Allowed
Banaspat Singh Vs Chunni Lal
Allahabad High Court · (1887) ILR (All) 23
High Courts02 Aug 1886Dismissed
Lekhraj Singh Vs Ganga Sahai
Allahabad High Court · (1887) ILR (All) 253
High Courts02 Aug 1886Disposed Of
Kanizak Husain and Others Vs Jadu Rai and Another
Allahabad High Court · (1886) ILR (All) 576
Evidence Act, 1872 — Section 167
High Courts30 Jul 1886
Kala Chara Tea Co. Ld. Vs Sukul Singh and Others
Calcutta High Court · (1886) ILR (Cal) 280
High Courts30 Jul 1886
Sew Bux Bogla Vs Shib Chunder Sen and Another
Calcutta High Court · (1886) ILR (Cal) 225
High Courts30 Jul 1886Dismissed
Muhammad Hasan and Others Vs Nur-Ul-Hasan
Allahabad High Court · (1886) ILR (All) 573
High Courts29 Jul 1886
Hemangini Dassi Vs Kedar Nath Coondoo Chowdhry
Calcutta High Court · (1886) ILR (Cal) 336
High Courts26 Jul 1886
Hira Lal Chatterji Vs Gourmoni Debi
Calcutta High Court · (1886) ILR (Cal) 326
High Courts26 Jul 1886
Golam Rahman Vs Fatima Bibi
Calcutta High Court · (1886) ILR (Cal) 232
Burma Courts Act, 1875 — Section 49