High Courts20 Dec 1885
Piara Singh Vs Smt. Kaushalaya Devi Gera and Others
Punjab And Haryana At Chandigarh · (1885) 12 P&H CK 0001
Motor Vehicles Act, 1939 — Section 95
JUDGMENT DATABASE
Search 11,84,339 Indian judgments.
11,84,339 judgments in All Courts · page 59,020 of 59,217
Privy Council18 Dec 1885
Mussamut Nanomi Babuasin and Others Vs Modun Mohun and others
Privy Council · (1885) 13 IndApp 1
High Courts18 Dec 1885Dismissed
Sheonarain Vs Paigi and Another
Allahabad High Court · (1886) ILR (All) 78
High Courts18 Dec 1885Disposed Of
Data Ram and Another Vs Ganga Ram and Another
Allahabad High Court · (1886) ILR (All) 82
High Courts15 Dec 1885Dismissed
The Land Mortgage Bank of India Vs Moti and Others
Allahabad High Court · (1886) ILR (All) 69
Easements Act, 1882 — Section 60
High Courts14 Dec 1885Dismissed
Muhammad Abid and Another Vs Muhammad Asghar
Allahabad High Court · (1886) ILR (All) 64
High Courts12 Dec 1885Allowed
Gobind Prasad Vs Raghunath Prasad
Allahabad High Court · (1886) ILR (All) 76
High Courts12 Dec 1885Dismissed
Narpat and Others Vs Chhiddu
Allahabad High Court · (1886) ILR (All) 62
High Courts12 Dec 1885Allowed
Chain Sukh Vs Dhanak Singh and Others
Allahabad High Court · (1886) ILR (All) 61
High Courts11 Dec 1885
Rajlakhi Dabi Vs Rajkumar Banerji and Another
Calcutta High Court · (1885) ILR (Cal) 441
High Courts11 Dec 1885
In Re: Chandra Kant Bhattacharjee and Others <BR> Chandra Bhattacharjee
Calcutta High Court · (1885) ILR (Cal) 495
Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 143, 147, 324, 353
High Courts11 Dec 1885Allowed
Tahal Vs Bisheshar and Another
Allahabad High Court · (1886) ILR (All) 57
Specific Relief Act, 1877 — Section 21
High Courts09 Dec 1885Dismissed
Bholai and Another Vs Kali and Another
Allahabad High Court · (1886) ILR (All) 70
Specific Relief Act, 1877 — Section 42
High Courts07 Dec 1885
Kartick Chandra Pal Vs Sridhar Mandal
Calcutta High Court · (1885) ILR (Cal) 563
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts07 Dec 1885Disposed Of
Udit Singh Vs Padarath Singh and Another
Allahabad High Court · (1886) ILR (All) 54
High Courts07 Dec 1885Allowed
Queen-Empress Vs Bandhu
Allahabad High Court · (1886) ILR (All) 51
Penal Code, 1860 (IPC) — Section 411
High Courts04 Dec 1885
Umachurn Bag and Another Vs Ajadannissa Bibee Ors.
Calcutta High Court · (1885) ILR (Cal) 430
Road Cess Act, 1871 — Section 10, 23, 25, 26, 3
High Courts04 Dec 1885
In Re: Bhola Nath Das
Calcutta High Court · (1885) ILR (Cal) 427
Police Act, 1861 — Section 29