High Courts04 May 1906
Thakur Prosad Singh and Tirbeni Singh Vs The Emperor
Calcutta High Court · (1906) 05 CAL CK 0005
JUDGMENT DATABASE
Search 11,92,394 Indian judgments.
11,92,394 judgments in All Courts · page 59,021 of 59,620
High Courts04 May 1906
In Re: Kalidas Rewadas
Bombay High Court · (1906) 8 BOMLR 477
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts02 May 1906
Gopinath Adhikary Vs Gadadhar Das
Calcutta High Court · (1906) ILR (Cal) 1020
Registration Act, 1877 — Section 77
High Courts30 Apr 1906
Dharma Das Kundu Vs Amulyadhan Kundu
Calcutta High Court · (1906) ILR (Cal) 1119
Transfer of Property Act, 1882 — Section 123
High Courts27 Apr 1906
Royzuddi Sheik Vs Kali Nath Mookerjee
Calcutta High Court · (1906) ILR (Cal) 985
Transfer of Property Act, 1882 — Section 100
High Courts26 Apr 1906
Gangulakurti Sanyasi Lingam Vs Nidugonda Gavaramma and Others
Madras High Court · (1906) 16 MLJ 411
High Courts24 Apr 1906
Muthu Veera Vandayan Vs The Secretary of State for India in Council
Madras High Court · (1906) ILR (Mad) 461
Contract Act, 1872 — Section 17, 18
High Courts24 Apr 1906
R. Munisami Reddi Vs Pothili Venkiah and Others
Madras High Court · (1906) 16 MLJ 369
High Courts23 Apr 1906
In The Matter of Kismat Akanda Vs The Emperor
Calcutta High Court · (1906) 04 CAL CK 0022
High Courts23 Apr 1906
Radha Prasad Mullick Vs Ranee Mani Dassee <BR> Peary Lal Mullick Vs Ranee Mani Dassee and Others
Calcutta High Court · (1906) ILR (Cal) 947
Succession Act, 1925 — Section 111, 116, 117, 82
High Courts23 Apr 1906
Balthasar Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 1032
Extradition Act, 1962 — Section 10, 7, 8
High Courts23 Apr 1906
Nritta Gopal Singh Vs Chandi Charan Singh
Calcutta High Court · (1906) 04 CAL CK 0001
High Courts23 Apr 1906
Talapoori Appiah and Others Vs Maram Reddi Rami Reddi
Madras High Court · (1906) 16 MLJ 503
Transfer of Property Act, 1882 — Section 88, 89
High Courts21 Apr 1906
The Municipal Commissioner Vs Mathoorabai
Bombay High Court · (1906) 8 BOMLR 457
City of Bombay Municipal Council Act, 1988 — Section 3
High Courts20 Apr 1906
Dose Thimmanna Bhatta Vs Krishna Tantri and Others
Madras High Court · (1906) ILR (Mad) 508 : (1906) 16 MLJ 413
Transfer of Property Act, 1882 — Section 52
High Courts19 Apr 1906
Hyam Vs Corporation of Calcutta
Calcutta High Court · (1906) ILR (Cal) 646
Calcutta Municipal Act, 1923 — Section 449