High Courts28 Jun 1886Allowed
Queen-Empress Vs Baldeo and Others
Allahabad High Court · (1886) ILR (All) 509
Penal Code, 1860 (IPC) — Section 460
JUDGMENT DATABASE
Search 11,85,158 Indian judgments.
11,85,158 judgments in All Courts · page 59,050 of 59,258
High Courts26 Jun 1886Dismissed
Queen-Empress Vs Mohan
Allahabad High Court · (1886) ILR (All) 622
Criminal Procedure Code, 1898 (CrPC) — Section 533Penal Code, 1860 (IPC) — Section 304
High Courts25 Jun 1886
Hemant Kumari Devi Vs Surya Kant Acharya Bahadur <BR> Dhoronidbur Sen and Others Vs Wajidunnissa Khatoon
Calcutta High Court · (1889) ILR (Cal) 706
Land Registration Act, 1876 — Section 78
Privy Council25 Jun 1886
Genda Puri and Another Vs Chatar Puri
Privy Council · (1887) 9 ILRPC 1 : (1886) 13 IndApp 100
High Courts24 Jun 1886
Fazel Biswas and Others Vs Jamadar Sheik and Others
Calcutta High Court · (1886) ILR (Cal) 231
High Courts24 Jun 1886
Ram Runjun Chuckerbutty Vs Ram Narain Singh and Others
Calcutta High Court · (1886) ILR (Cal) 245
Sonthal Pergunnahs Settlement Regulation, 1872 — Section 24
High Courts23 Jun 1886
Anando Kishore Dass Bakshi Vs Anando Kishore Bose and Another
Calcutta High Court · (1887) ILR (Cal) 50
Limitation Act, 1963 — Section 7, 8
High Courts22 Jun 1886
Rakhal Chunder Bose and Others Vs Dwarka Nath Misser, Kally Dass Misser and Others
Calcutta High Court · (1886) ILR (Cal) 346
Transfer of Property Act, 1882 — Section 86
High Courts22 Jun 1886Dismissed
Ram Autar Vs Deo Dat
Allahabad High Court · (1886) ILR (All) 502
Transfer of Property Act, 1882 — Section 83
High Courts22 Jun 1886Dismissed
Bisheshar Vs Balbhadar and Others
Allahabad High Court · (1886) ILR (All) 495
High Courts21 Jun 1886Allowed
Tarsi Ram Vs Man Singh and Others
Allahabad High Court · (1886) ILR (All) 492
High Courts18 Jun 1886
Kadir Buksh Vs Wajibun and Others
Calcutta High Court · (1886) ILR (Cal) 292
Limitation Act, 1963 — Section 19
High Courts17 Jun 1886
Sungut Lal Vs Baijnath Roy and Another
Calcutta High Court · (1886) ILR (Cal) 164
Contract Act, 1872 — Section 60
High Courts16 Jun 1886
Mahomed Abid Ali Kumar Kadar Vs Ludden Sahiba through her Guardian Srimati Amir Bahu
Calcutta High Court · (1887) ILR (Cal) 276
High Courts16 Jun 1886Disposed Of
Champat Vs Shiba and Another
Allahabad High Court · (1886) ILR (All) 393
High Courts16 Jun 1886
Amanat Begam and Another Vs Bhajan Lal and Others
Allahabad High Court · (1886) ILR (All) 438
Court Fees Act, 1870 — Section 7
High Courts10 Jun 1886
Girish Chunder Chowdhry Vs Abdul Selam Represented by Bishesher Sen, and Others
Calcutta High Court · (1887) ILR (Cal) 55
Majority Act, 1875 — Section 3
High Courts09 Jun 1886
Mahabir Pershad Singh and Another Vs Ram Narain Koer and Others and The Secretary of State for India in Council and Others
Calcutta High Court · (1886) ILR (Cal) 208
Public Demands Recovery Act, 1880 — Section 10
High Courts08 Jun 1886
Chunder Coomar Roy and Others Vs Gonesh Chunder Dass and Others
Calcutta High Court · (1886) ILR (Cal) 283
High Courts08 Jun 1886
Modun Mohun Dut and Another Vs Futtarunnissa and Others
Calcutta High Court · (1886) ILR (Cal) 297
Transfer of Property Act, 1882 — Section 135