High Courts08 Jun 1886Dismissed
Lalta Prasad Vs Sitla Bakhsh minor by his Guardian Punno Kuar and Another
Allahabad High Court · (1886) ILR (All) 388
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Privy Council04 Jun 1886
Sir Raja Rao Venkata Mahapati Surya Rao Bahadur Vs The Hon. Raja Rao Venkata Mahapati Gangadhara Rama Rao Bahadur and another
Privy Council · (1886) 13 IndApp 97
High Courts02 Jun 1886
Mahomed Ebrahim and Others Vs Jogeshuri Chowdhrain
Calcutta High Court · (1887) ILR (Cal) 33
High Courts02 Jun 1886
Raghunath Pershad Vs Abdul Hye and Another
Calcutta High Court · (1887) ILR (Cal) 26
Limitation Act, 1877 — Article 179
High Courts01 Jun 1886Disposed Of
Muhammad Hasan Vs Munna Lal and Another
Allahabad High Court · (1886) ILR (All) 434
High Courts31 May 1886Allowed
Udit Narain Vs Bishen Dayal and Others
Allahabad High Court · (1886) ILR (All) 486
High Courts29 May 1886Dismissed
Salig Ram and Others Vs Lachman Singh and Others
Allahabad High Court · (1886) ILR (All) 384
High Courts28 May 1886
Chairman of the Naihati Municipality Vs Kishori Lal Goswami
Calcutta High Court · (1886) ILR (Cal) 171
Bengal Municipal Act, 1932 — Section 32
High Courts27 May 1886
Ahmed Mirza Saheb and Another Vs A. Thomas Executor to the estate of the late Mr. J.P. Wise and Others
Calcutta High Court · (1886) ILR (Cal) 162
High Courts27 May 1886
Hazi Khosh Mohamed Sirkar Vs Sajibullah Sirkar
Calcutta High Court · (1886) ILR (Cal) 264
High Courts27 May 1886
Corportion of the Town of Calcutta Vs Matoo Bewah and Others
Calcutta High Court · (1886) ILR (Cal) 108
High Courts27 May 1886
Gopinath Paryah and Others Vs The Empress
Calcutta High Court · (1886) 05 CAL CK 0001
High Courts27 May 1886Dismissed
Kndhai Lal and Another Vs Mangu Lal and Others
Allahabad High Court · (1886) ILR (All) 475
Limitation Act, 1963 — Section 14
High Courts26 May 1886Dismissed
Dhian Singh Vs Deoki Nandan
Allahabad High Court · (1886) ILR (All) 467
High Courts25 May 1886
Bipin Behary Daw Vs Sreedam Chunder Dey
Calcutta High Court · (1886) ILR (Cal) 42
Evidence Act, 1872 — Section 32
High Courts25 May 1886Dismissed
Jiach Rai and Others Vs Sheobharos Rai and Others
Allahabad High Court · (1886) ILR (All) 462
High Courts22 May 1886Dismissed
Gobind Saran Vs Dharup Nath
Allahabad High Court · (1886) ILR (All) 614
Evidence Act, 1872 — Section 107, 108