High Courts22 May 1886Allowed
Queen-Empress Vs Maheshri Bakhsh Singh
Allahabad High Court · (1886) ILR (All) 380
JUDGMENT DATABASE
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High Courts21 May 1886Disposed Of
Mahram Das Vs Ajudhia
Allahabad High Court · (1886) ILR (All) 452
Civil Procedure Code, 1908 (CPC) — Section 13Transfer of Property Act, 1882 — Section 10, 11
High Courts21 May 1886Dismissed
Abdul Hayai Khan Vs Chunia Kuar
Allahabad High Court · (1886) ILR (All) 377
High Courts20 May 1886
Jodoonath Mundul Vs Brojo Mohun Ghose and Raj Narain Ghose
Calcutta High Court · (1886) ILR (Cal) 174
High Courts20 May 1886Disposed Of
Budhua Kuar Vs Sachit and Another
Allahabad High Court · (1886) ILR (All) 429
High Courts15 May 1886
Nilruttun Lal and Others Vs Torab Ali Khan and Others
Calcutta High Court · (1886) ILR (Cal) 155
High Courts14 May 1886Disposed Off
Ram Din and Another Vs Jokhu Ram and Others
Allahabad High Court · (1886) ILR (All) 419
Limitation Act, 1877 — Section 2
High Courts12 May 1886
Kristo Bhabiney Dossee Vs Ashutosh Bosu Mullick and Another
Calcutta High Court · (1886) ILR (Cal) 39
High Courts12 May 1886Disposed Of
Sant Kumar minor by his guardian, Sukh Nidhan Vs Deo Saran and Others
Allahabad High Court · (1886) ILR (All) 365
High Courts10 May 1886Dismissed
Ajudhia Prasad and Others Vs Balmukan and Others
Allahabad High Court · (1886) ILR (All) 354
High Courts09 May 1886Disposed Of
G.S. Jones Vs H. Ledgard and Others
Allahabad High Court · (1886) ILR (All) 340
High Courts08 May 1886Disposed Of
Queen-Empress Vs Dhundi
Allahabad High Court · (1886) ILR (All) 304
High Courts05 May 1886
Bani Madhub Mitter Vs Matungini Dassi and Others <BR> Kali Shunkar Dass Vs Gopal Chunder Dutt
Calcutta High Court · (1886) ILR (Cal) 104
High Courts05 May 1886
In Re: Nobedeep Chunder Shaw, an Insolvent
Calcutta High Court · (1886) ILR (Cal) 68
High Courts05 May 1886
Bhagwan Din and Another Vs Paraga Kuar
Allahabad High Court · (1886) ILR (All) 301
High Courts04 May 1886Dismissed
Nura Bibi Vs Jagat Narain and Others
Allahabad High Court · (1886) ILR (All) 295