High Courts04 May 1886Disposed Of
Queen-Empress Vs Janki Prasad and Others
Allahabad High Court · (1886) ILR (All) 293
JUDGMENT DATABASE
Search 11,85,158 Indian judgments.
11,85,158 judgments in All Courts · page 59,053 of 59,258
High Courts30 Apr 1886
Naun Singh Vs Rash Behari Singh and Others
Calcutta High Court · (1886) ILR (Cal) 255
Bengal Civil Courts Act, 1871 — Section 20
High Courts30 Apr 1886
Goluck Chandra Pal and Others Vs Kali Charan De
Calcutta High Court · (1886) ILR (Cal) 175
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 188
High Courts30 Apr 1886
Sadhusaran Singh and Another Vs Panchdeo Lal and Others
Calcutta High Court · (1887) ILR (Cal) 1
High Courts30 Apr 1886
Mazhar Hossain and Others Vs Misri Lal and Others
Calcutta High Court · (1886) ILR (Cal) 262
High Courts30 Apr 1886
Jugal Kishore Vs Hulasiram and Another
Allahabad High Court · (1886) ILR (All) 264
High Courts28 Apr 1886
Bhairab Chundra Chowdri Vs Alek Jan
Calcutta High Court · (1886) ILR (Cal) 268
High Courts28 Apr 1886Disposed Of
Mahmmad Salim Vs Nabian Bibi and Others
Allahabad High Court · (1886) ILR (All) 282
High Courts28 Apr 1886Allowed
Ram Sahai and Others Vs The Bank of Bengal
Allahabad High Court · (1886) ILR (All) 262
High Courts28 Apr 1886
Deo Narain Singh and Others Vs Lal Singh and Another
Allahabad High Court · (1886) ILR (All) 279
High Courts27 Apr 1886Allowed
Zainab Begam Vs Manawar Husain Khan and Another
Allahabad High Court · (1886) ILR (All) 277
High Courts22 Apr 1886Disposed Of
Gangadhar and Another Vs Zahurriya and Another
Allahabad High Court · (1886) ILR (All) 446
High Courts21 Apr 1886
Karamat Khan Vs Sami-Ud-Din and Others
Allahabad High Court · (1886) ILR (All) 409
Civil Procedure Code, 1882 — Section 220Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41
High Courts20 Apr 1886
Ashanullah Khan Bahadur Vs Trilochan Bagchi and Another
Calcutta High Court · (1886) ILR (Cal) 197
Evidence Act, 1872 — Section 114Road Cess Act, 1871 — Section 52
High Courts20 Apr 1886
The Shamnugger Jute Factory Co., Ld. and Another Vs Ram Narain Chatterjee and Others
Calcutta High Court · (1887) ILR (Cal) 189
Specific Relief Act, 1877 — Section 54, 55
High Courts20 Apr 1886
Arjan Bibi Vs Asgar Ali Chowdhuri
Calcutta High Court · (1886) ILR (Cal) 200
Contract Act, 1872 — Section 74
High Courts20 Apr 1886Dismissed
Habib-Un-Nissa and Another Vs Barkat Ali and Another
Allahabad High Court · (1886) ILR (All) 275