High Courts03 Apr 1886
Wallis and Others Vs Taylor
Calcutta High Court · (1886) ILR (Cal) 37
Army Act, 1950 — Section 151Presidency Small Cause Courts Act, 1882 — Section 18
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,055 of 59,258
High Courts03 Apr 1886
In Re: The Kondoli Tea Co. Ld.
Calcutta High Court · (1886) ILR (Cal) 43
Stamp Act, 1899 — Article 21
High Courts02 Apr 1886Allowed
Kalian Bibi and Another Vs Safdar Husain Khan and Others
Allahabad High Court · (1886) ILR (All) 265
High Courts01 Apr 1886
Hukum Chand Aswal Vs Gyanendra Chunder Lahiri (minior) by his guardian Abhai Chunder Bagchi
Calcutta High Court · (1886) 04 CAL CK 0010
High Courts01 Apr 1886
Secretary of State for India in Council Vs Judah
Calcutta High Court · (1885) ILR (Cal) 652
High Courts01 Apr 1886Disposed Of
Nivath Singh Vs Bhikki Singh
Allahabad High Court · (1885) ILR (All) 649
Privy Council31 Mar 1886
Hari Ravji Chiplunkar Vs Shapurji Hormusji and others
Privy Council · (1886) 13 IndApp 66
High Courts30 Mar 1886
Gopalchandra Mukerji and Another Vs Jadulal Mullick
Calcutta High Court · (1886) 03 CAL CK 0018
High Courts30 Mar 1886
Beni Ram Bhutt and Others Vs Ram Lal Dhukri and Others
Calcutta High Court · (1886) ILR (Cal) 189
Civil Procedure Code, 1908 (CPC) — Section 2
Privy Council30 Mar 1886
Gopaul Chunder Mookerjee and Another Vs Judoo Lall Mullick
Privy Council · (1886) 13 IndApp 77
High Courts25 Mar 1886
Bhobani Mahto Vs Shibnath Para
Calcutta High Court · (1886) ILR (Cal) 113
Registration Act, 1877 — Section 17
High Courts23 Mar 1886
Rakhal Chunder Bose Vs Bhobo Sundari Debi
Calcutta High Court · (1885) ILR (Cal) 583
Transfer of Property Act, 1882 — Section 2(c), 86
High Courts23 Mar 1886
Hafiz Mahomed Ali Khan and Others Vs Janaki Ballav Sen and Another
Calcutta High Court · (1886) ILR (Cal) 47
High Courts23 Mar 1886
Harogouri Prosad Vs Udit Narain Singh
Calcutta High Court · (1885) ILR (Cal) 590
Civil Procedure Code, 1882 — Section 582Limitation Act, 1963 — Article 171A, 171B
High Courts23 Mar 1886
Mangniram Marwari Vs Dhowtal Roy and Others
Calcutta High Court · (1885) ILR (Cal) 569
High Courts23 Mar 1886
Brojo Behari Mitter Vs Kedar Nath Mozumdar
Calcutta High Court · (1885) ILR (Cal) 580
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts22 Mar 1886Allowed
Muhammad Allahdad Khan and Another Vs Muhammad Ismail Khan and Others
Allahabad High Court · (1886) ILR (All) 234
High Courts19 Mar 1886
Kali Kishen Tagore Vs Golam Ali
Calcutta High Court · (1886) ILR (Cal) 3
Specific Relief Act, 1877 — Section 42