High Courts19 Apr 1886
Gowri Prosad Kundu and Others Vs Ram Ratan Sircar and Others
Calcutta High Court · (1886) ILR (Cal) 159
Limitation Act, 1963 — Article 13
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,054 of 59,258
High Courts19 Apr 1886
Loke Nath Surma and Others Vs Keshab Ram Doss and Others
Calcutta High Court · (1886) ILR (Cal) 147
Specific Relief Act, 1877 — Section 42
High Courts17 Apr 1886Dismissed
Koji Ram Vs Ishar Das and Another
Allahabad High Court · (1886) ILR (All) 273
High Courts16 Apr 1886
Kalachand Sircar and Others Vs Queen-Empress
Calcutta High Court · (1886) ILR (Cal) 53
High Courts16 Apr 1886Dismissed
Behari Lal Vs Habiba Bibi and Others
Allahabad High Court · (1886) ILR (All) 267
High Courts15 Apr 1886
Bandikaratan Tewari Chowdhry Vs Ram Kishore Gangopadhry
Calcutta High Court · (1886) ILR (Cal) 203
High Courts15 Apr 1886
Kashisauri Debi Vs Grish Chandra and Brojo Sundari Debi
Calcutta High Court · (1886) ILR (Cal) 145
Transfer of Property Act, 1882 — Section 135
High Courts14 Apr 1886
Dharma Das Ghose Vs Nusseruddin
Calcutta High Court · (1885) ILR (Cal) 660
Penal Code, 1860 (IPC) — Section 425
High Courts14 Apr 1886
Bhobo Pershad Khan Chowdhuri by his mother Ram Sukhi Dabia and Another Vs Sharat Sundari Dabia
Calcutta High Court · (1886) ILR (Cal) 101
High Courts14 Apr 1886
Visranjee Visenjee and Others Vs Moorajee Poonja
Calcutta High Court · (1885) ILR (Cal) 658
High Courts13 Apr 1886
Abirunnissa Khatoon Vs Komurunnissa Khatoon and Others
Calcutta High Court · (1886) ILR (Cal) 100
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts12 Apr 1886Allowed
Radha Kishan Vs Harjas and Others
Allahabad High Court · (1886) ILR (All) 256
Privy Council09 Apr 1886
Jgadamba Chadhrani and Another and Saroda Mohun Roy Chaodhri Vs Dakhina Mohun Roy Chaodhri and others
Privy Council · (1886) 13 ILRPC 308
Privy Council09 Apr 1886
Dakhina Mohun and Others Vs Jagadamba Chowdhrani and others
Privy Council · (1886) 13 IndApp 84
High Courts08 Apr 1886
Prannath Shaha and Another Vs Madhu Kulu and Others
Calcutta High Court · (1886) ILR (Cal) 96
Privy Council06 Apr 1886
Ralli and Others Vs Gan Kim Swee and others
Privy Council · (1886) 13 ILRPC 237 : (1886) 13 IndApp 60
High Courts05 Apr 1886
Queen-Empress Vs Dungar and Another
Allahabad High Court · (1886) ILR (All) 252
High Courts05 Apr 1886
Amir Zama Vs Nathu Mal
Allahabad High Court · (1886) ILR (All) 396
Civil Procedure Code, 1908 (CPC) — Section 13