High Courts19 Mar 1886
Surendra Keshav Rai and Another Vs Doorga Sundari Dossee
Calcutta High Court · (1885) ILR (Cal) 686
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,056 of 59,258
High Courts19 Mar 1886
The Oriental Bank Corporation Vs J.A. Charriol and Others
Calcutta High Court · (1885) ILR (Cal) 642
Civil Procedure Code, 1908 (CPC) — Section 32Limitation Act, 1963 — Article 178
High Courts18 Mar 1886
O. Steel and Co. Vs Ichchamoyi Chowdhrain and Another
Calcutta High Court · (1886) ILR (Cal) 111
High Courts16 Mar 1886Dismissed
Sita Ram Vs Zalim Singh and Another
Allahabad High Court · (1886) ILR (All) 231
High Courts15 Mar 1886
Lal Miah and Another Vs Nazir Khalashi and Others
Calcutta High Court · (1885) ILR (Cal) 696
High Courts15 Mar 1886
Husain Bakhsh and Another Vs Khayali
Allahabad High Court · (1886) ILR (All) 198
High Courts13 Mar 1886
Hursook Dass Vs Kishori Mohun Rai and Others
Calcutta High Court · (1885) ILR (Cal) 696a
High Courts12 Mar 1886
Rabbaba Khanum Vs Noorjehan Begum alias Dalim Shahiba and Others
Calcutta High Court · (1886) ILR (Cal) 90
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts12 Mar 1886
Ganga Ram and Others Vs Dhum Singh
Allahabad High Court · (1886) ILR (All) 214
High Courts11 Mar 1886
Garden Reach Spinning and Manufacturing Co. Ld. Vs Empress of India Cotton Mills Co. Ld.
Calcutta High Court · (1885) ILR (Cal) 551
High Courts11 Mar 1886
Bishtoo Lal Mukhopadaya Vs Tarini Das Bandyopadhya and Another
Calcutta High Court · (1885) ILR (Cal) 609
Limitation Act, 1963 — Article 179
High Courts10 Mar 1886
Kanai Lal Sett and Another Vs Ram Lal Sett and Another
Calcutta High Court · (1885) ILR (Cal) 663
Succession Act, 1865 — Section 102Transfer of Property Act, 1882 — Section 15
High Courts10 Mar 1886
Bholanath Bandyopadhya Vs Umachdrn Bandyopadhya
Calcutta High Court · (1887) ILR (Cal) 440
Bengal Land Revenue Sales Act, 1859 — Section 37, 52
High Courts09 Mar 1886
Nundo Lall Bhuttacharjee and Others Vs Bidhoo Mookhy Debee
Calcutta High Court · (1886) ILR (Cal) 17
High Courts08 Mar 1886Dismissed
Maharaj Singh Minor by his next friend, Sarup Kuar Vs Basa Mal and Another
Allahabad High Court · (1886) ILR (All) 205
Privy Council06 Mar 1886
Dharani Kant Lahiri Chowdhry Vs Kristo Kumari Chowdhrani and another
Privy Council · (1886) 13 ILRPC 181 : (1886) 13 IndApp 70
High Courts05 Mar 1886
Koni Meah and Others Vs Noor Ali Chowdhuri
Calcutta High Court · (1886) ILR (Cal) 13
High Courts05 Mar 1886
Sitanath Dass Vs Mohesh Chunder Chuckerbati and Another
Calcutta High Court · (1885) ILR (Cal) 627
Evidence Act, 1872 — Section 33
High Courts05 Mar 1886
Shere Ali and Another Vs C.L. Prendergast and Another
Calcutta High Court · (1886) ILR (Cal) 143
Army Act, 1950 — Section 151
High Courts04 Mar 1886
Hurrosundari Dabi Vs Bhojohari Das Manji
Calcutta High Court · (1886) ILR (Cal) 86
General Clauses Act, 1868 — Section 6