High Courts03 Mar 1886
In Re: Mahomed Mahmud Shah, an Insolvent
Calcutta High Court · (1886) ILR (Cal) 66
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,057 of 59,258
High Courts27 Feb 1886
J.N. Malchus Vs Broughton and Another
Calcutta High Court · (1886) ILR (Cal) 193
High Courts26 Feb 1886
Gopal Chandra Lahiri Vs Solomon
Calcutta High Court · (1886) ILR (Cal) 62
Limitation Act, 1963 — Section 5
High Courts25 Feb 1886Dismissed
Ganga Sahi Vs Lachman Singh and Another
Allahabad High Court · (1886) ILR (All) 194
High Courts22 Feb 1886
Rudra Prokash Misser Vs Bhola Nath Mukherjee, Manager of the Phulwaria Ward Estate
Calcutta High Court · (1885) ILR (Cal) 612
Majority Act, 1875 — Section 3
High Courts22 Feb 1886
Sahai Nand Vs Mungniram Marwari and Others
Calcutta High Court · (1885) ILR (Cal) 542
Court Fees Act, 1870 — Section 6Majority Act, 1875 — Section 3
High Courts19 Feb 1886
Ram Ratan De Vs Srinath Bhattacharji
Calcutta High Court · (1885) ILR (Cal) 606
High Courts18 Feb 1886
In Re: Haidar Ali
Calcutta High Court · (1885) ILR (Cal) 520
Criminal Procedure Code, 1898 (CrPC) — Section 110, 112
High Courts18 Feb 1886Dismissed
Bandhan Singh Vs Solhu and Others
Allahabad High Court · (1886) ILR (All) 191
High Courts16 Feb 1886
Azam Bhuyan and Others Vs Faizuddin Ahamed and Another
Calcutta High Court · (1885) ILR (Cal) 594
High Courts16 Feb 1886
Ram Sunder De Vs Rajab Ali and Another
Calcutta High Court · (1885) ILR (Cal) 558
High Courts13 Feb 1886Disposed Of
Mahadeo Prasad Vs Mathura and Others
Allahabad High Court · (1886) ILR (All) 189
High Courts13 Feb 1886
Jiwan Ali Beg Vs Basa Mal and Others
Allahabad High Court · (1886) ILR (All) 203
High Courts12 Feb 1886
Gobind Nath Shaha Chowdhuri, Trustee to the Estate of Parshadanga Chowdhuri Vs G.M. Reily
Calcutta High Court · (1886) ILR (Cal) 1