High Courts12 Feb 1886
Dwarka Nath Rai and Others Vs Kali Chunder Rai and Others
Calcutta High Court · (1886) ILR (Cal) 75
JUDGMENT DATABASE
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High Courts12 Feb 1886
Dip Narain Rai and Others Vs Dipan Rai and Others
Allahabad High Court · (1886) ILR (All) 185
High Courts11 Feb 1886
Ahmedullah Vs Moshaullah
Calcutta High Court · (1886) ILR (Cal) 78
Limitation Act, 1963 — Section 5
High Courts11 Feb 1886
Nobin Chandra Khela Vs Judhistir Patra
Calcutta High Court · (1886) ILR (Cal) 73
High Courts11 Feb 1886
Lalla Chedi Lal and Others Vs Ramdhuni Gope and Others
Calcutta High Court · (1886) ILR (Cal) 57
Bengal Civil Courts Act, 1871 — Section 22
Privy Council10 Feb 1886
Fidayat-Un-Nissa and Others Vs Muhammad Ismil Khan
Privy Council · (1886) 8 ILRPC 516
High Courts08 Feb 1886
Krishna Dhone Dutt and Others Vs Troilokia Nath Biswas and Others
Calcutta High Court · (1885) ILR (Cal) 539
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Feb 1886
Mathura Nath Kundu, on his death his sons Debendra Nath Kundu and Others Vs O. Steel and Others
Calcutta High Court · (1885) ILR (Cal) 533
Rent Law of Bengal, L.P. Act, 1869 — Section 27
High Courts08 Feb 1886
Chunder Pershad Roy and Others Vs Shuvadra Kumari Shaheba and Others
Calcutta High Court · (1885) ILR (Cal) 622
Bengal Patni Taluks Regulation, 1819 — Section 14(1)
Privy Council06 Feb 1886
Maharajah Mirza Ananda Sultan Bahadoor of Vizianagaram Samastanam Vs Pidaparti Surianarayana Sastri and others
Privy Council · (1886) 13 IndApp 32
High Courts05 Feb 1886
Rup Lall Dass and Another Vs Debendra Kumar Mandel
Calcutta High Court · (1885) ILR (Cal) 546
High Courts05 Feb 1886
Upendra Nath Dhal Vs Soudamini Dasi
Calcutta High Court · (1885) ILR (Cal) 535
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489
High Courts05 Feb 1886Dismissed
Queen-Empress Vs Parmeshar Dat
Allahabad High Court · (1886) ILR (All) 201
High Courts05 Feb 1886Allowed
Sada Sukh and Others Vs Allah Bakhsh
Allahabad High Court · (1886) ILR (All) 182
High Courts02 Feb 1886
Empress of India Vs Kaliprosonno Doss and Others
Calcutta High Court · (1887) ILR (Cal) 245
Criminal Procedure Code, 1898 (CrPC) — Section 289, 540
High Courts01 Feb 1886
In Re: Brojendra Kumar Rai Chowdhuri and Others
Calcutta High Court · (1885) ILR (Cal) 515
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts01 Feb 1886Allowed
Bibi Sailo Vs Kanji Mal and Others
Allahabad High Court · (1886) ILR (All) 116
High Courts01 Feb 1886Dismissed
Gudri Lal and Another Vs Jagannath Ram
Allahabad High Court · (1886) ILR (All) 117