High Courts29 Jan 1886
Madan Mohun Lal Vs F. Holloway by his am-mookhtear L.G. Crowdy and Others
Calcutta High Court · (1885) ILR (Cal) 555
Civil Procedure Code, 1908 (CPC) — Section 28
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,059 of 59,258
High Courts29 Jan 1886
J. Hippolite Vs C. Stuart and Another
Calcutta High Court · (1885) ILR (Cal) 522a
Married Womens Property Act, 1874 — Section 8
High Courts29 Jan 1886Dismissed
Suba Bibi Vs Balgobind Das
Allahabad High Court · (1886) ILR (All) 178
High Courts27 Jan 1886
Badami Kuar Vs Dinu Rai and Others
Allahabad High Court · (1886) ILR (All) 111
High Courts26 Jan 1886
Rakhal Chandra Rai Chowdhuri and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1885) ILR (Cal) 603
Public Demands Recovery Act, 1880 — Section 10, 6(b)
High Courts23 Jan 1886Dismissed
J.R. Williams Vs T.A. Brown and Others
Allahabad High Court · (1886) ILR (All) 109
High Courts22 Jan 1886
Prangour Mozoomdar Vs Himanta Kumari Debya and Others
Calcutta High Court · (1885) ILR (Cal) 597
High Courts22 Jan 1886Disposed Of
Bansi and Another Vs Deokishen
Allahabad High Court · (1886) ILR (All) 172
High Courts22 Jan 1886
Raghunath Prasad Vs Jurawan Rai and Another
Allahabad High Court · (1886) ILR (All) 105
High Courts20 Jan 1886Dismissed
Phula Bibi Vs Karim Bakhsh and Others
Allahabad High Court · (1886) ILR (All) 102
High Courts19 Jan 1886
Kinoo Ram Dass and Another Vs Shibendra Narain Chowdhuri
Calcutta High Court · (1885) ILR (Cal) 605
High Courts15 Jan 1886Dismissed
Queen-Empress Vs Jokhu and Another
Allahabad High Court · (1886) ILR (All) 99
High Courts15 Jan 1886Dismissed
Lachman Kuar Vs Mardan Singh and Others
Allahabad High Court · (1886) ILR (All) 143
High Courts14 Jan 1886
Kameshwar Pershad Vs Run Bahadur Singh
Calcutta High Court · (1885) ILR (Cal) 458
High Courts14 Jan 1886
Lala Jugdeo Sahai Vs Brij Behari Lal and Others
Calcutta High Court · (1885) ILR (Cal) 505
Transfer of Property Act, 1882 — Section 131
High Courts13 Jan 1886
Harapriah Debi Vs Goluck Chandra Mytee
Calcutta High Court · (1885) ILR (Cal) 559
High Courts12 Jan 1886
Danmull Vs British India Steam Navigation Company
Calcutta High Court · (1885) ILR (Cal) 477
High Courts07 Jan 1886
Baburam Chattopadhya and Another Vs Sribullav Bhattacharjee
Calcutta High Court · (1885) ILR (Cal) 511