High Courts07 Jan 1886
J. Bruce Vs C. Cronin
Calcutta High Court · (1885) ILR (Cal) 438
Merchant Shipping Act, 1854 — Section 243
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,060 of 59,258
High Courts07 Jan 1886
Opendro Nath Ghose Vs Dukhini Bewa
Calcutta High Court · (1885) ILR (Cal) 473
Criminal Procedure Code, 1898 (CrPC) — Section 435, 436
High Courts05 Jan 1886
Sheo Pergash Tewari Vs Bukshi Ram Pergash Lal
Calcutta High Court · (1885) ILR (Cal) 453
Civil Procedure Code, 1882 — Section 280, 281, 283Limitation Act, 1963 — Article 11
High Courts05 Jan 1886
The Secretary of State for India in Council Vs Judah
Calcutta High Court · (1885) ILR (Cal) 445
Provincial Insolvency Act, 1920 — Section 62
High Courts02 Jan 1886
Haridas Senyal and Others Vs Pran Nath Sanyal and Others
Calcutta High Court · (1885) ILR (Cal) 566
High Courts02 Jan 1886Dismissed
Raghubar Dayal and Another Vs Budhu Lal
Allahabad High Court · (1886) ILR (All) 95
High Courts24 Dec 1885
Bhagwant Singh and Another Vs Tej Kuar and Others
Allahabad High Court · (1886) ILR (All) 91
High Courts22 Dec 1885
Chandra Kishore Munshi Vs Dinendra Nath Sannyal
Calcutta High Court · (1885) ILR (Cal) 436
Transfer of Property Act, 1882 — Section 2, 67, 99
High Courts22 Dec 1885
Mathura Lall Bhagat Vs Taponidi Hordanund Bharati and Another
Calcutta High Court · (1885) ILR (Cal) 499
High Courts22 Dec 1885Dismissed
Jhinguri and Others Vs Durga and Another
Allahabad High Court · (1885) ILR (All) 511
High Courts21 Dec 1885
Queen-Empress Vs Imdad Khan
Allahabad High Court · (1886) ILR (All) 120
Penal Code, 1860 (IPC) — Section 409Post Office Act, 1898 — Section 50
High Courts21 Dec 1885
Shambhu Nath and Others Vs Durga Prasad
Allahabad High Court · (1886) ILR (All) 86
High Courts20 Dec 1885
Piara Singh Vs Smt. Kaushalaya Devi Gera and Others
Punjab And Haryana At Chandigarh · (1885) 12 P&H CK 0001
Motor Vehicles Act, 1939 — Section 95
Privy Council18 Dec 1885
Mussamut Nanomi Babuasin and Others Vs Modun Mohun and others
Privy Council · (1885) 13 IndApp 1
High Courts18 Dec 1885Dismissed
Sheonarain Vs Paigi and Another
Allahabad High Court · (1886) ILR (All) 78
High Courts18 Dec 1885Disposed Of
Data Ram and Another Vs Ganga Ram and Another
Allahabad High Court · (1886) ILR (All) 82
High Courts15 Dec 1885Dismissed
The Land Mortgage Bank of India Vs Moti and Others
Allahabad High Court · (1886) ILR (All) 69
Easements Act, 1882 — Section 60
High Courts14 Dec 1885Dismissed
Muhammad Abid and Another Vs Muhammad Asghar
Allahabad High Court · (1886) ILR (All) 64