High Courts18 Nov 1885
Srinath Das and Others Vs Shurnomoyee Dasi and Another
Calcutta High Court · (1885) ILR (Cal) 614
Civil Procedure Code, 1908 (CPC) — Section 16
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,062 of 59,258
High Courts16 Nov 1885Dismissed
Nihal Singh and Others Vs Kokale Singh and Others
Allahabad High Court · (1886) ILR (All) 29
High Courts16 Nov 1885Allowed
The Himalaya Bank Limited Vs The Simla Bank Limited and Another
Allahabad High Court · (1886) ILR (All) 23
Registration Act, 1877 — Section 50
High Courts14 Nov 1885Dismissed
Krishna Ram Vs Gobind Prasad and Another
Allahabad High Court · (1886) ILR (All) 20
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts11 Nov 1885Disposed Of
Queen-Empress Vs Ram Saran and Others
Allahabad High Court · (1886) ILR (All) 306
Evidence Act, 1872 — Section 114, 133
High Courts26 Oct 1885
Queen-Empress Vs Mitthu Lal
Allahabad High Court · (1886) ILR (All) 18
Penal Code, 1860 (IPC) — Section 107
High Courts26 Sept 1885
Queen-Empress Vs Sukha and Others
Allahabad High Court · (1886) ILR (All) 14
Criminal Procedure Code, 1898 (CrPC) — Section 436, 439
High Courts22 Sept 1885
Juggeshwar Dass and Others Vs Koylash Chunder Chatterjee
Calcutta High Court · (1885) ILR (Cal) 55
Penal Code, 1860 (IPC) — Section 341, 425
High Courts12 Sept 1885
Queen-Empress Vs Tafaullah
Calcutta High Court · (1885) ILR (Cal) 190
Penal Code, 1860 (IPC) — Section 223
High Courts11 Sept 1885
Jugmon Jha and Others Vs Bachha Jha and Another
Calcutta High Court · (1885) ILR (Cal) 348
High Courts11 Sept 1885
Joy Chundra Dass Vs Gobind Chundra Sen
Calcutta High Court · (1885) ILR (Cal) 327
High Courts11 Sept 1885
Ranjit Singh under the Court of Wards by his guardian Nobin Krishna Banerjee, Manager of his estate Vs Jagannath Prosad Gupta <BR> Jagannath Prosad Gupta Vs Gangadhur Dass Rae and Another
Calcutta High Court · (1885) ILR (Cal) 375
Probate and Administration Act, 1881 — Section 18, 19, 20, 21, 22
High Courts11 Sept 1885
Harender Kishore Singh Vs The Administrator-General of Bengal on behalf of the estate of Mr. J.S. Rochfort, deceased
Calcutta High Court · (1885) ILR (Cal) 357
Bengal Rent Act, 1859 — Section 30Limitation Act, 1963 — Article 116, 89, 90
High Courts10 Sept 1885
Bykant Nath Shaha Vs Rajendro Narain Rai and Others
Calcutta High Court · (1885) ILR (Cal) 333
High Courts08 Sept 1885
V.H. Lopez Vs E.J. Lopez
Calcutta High Court · (1885) ILR (Cal) 706
Divorce Act, 1869 — Section 19, 7
High Courts08 Sept 1885
Krishto Kishori Chowdhrain and Another Vs Radha Romun Munshi and Another
Calcutta High Court · (1885) ILR (Cal) 330
Contract Act, 1872 — Section 133, 139
High Courts05 Sept 1885
Anderson, Wright and Co. Vs Kalagarla Surji Narain
Calcutta High Court · (1885) ILR (Cal) 339
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts04 Sept 1885
Krishnanund Das Vs Hari Bera
Calcutta High Court · (1885) ILR (Cal) 58
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts03 Sept 1885
Gonesh Dutt and Others Vs Abdul Hakim and Others
Calcutta High Court · (1885) ILR (Cal) 323