High Courts12 Dec 1885Allowed
Gobind Prasad Vs Raghunath Prasad
Allahabad High Court · (1886) ILR (All) 76
JUDGMENT DATABASE
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11,85,147 judgments in All Courts · page 59,061 of 59,258
High Courts12 Dec 1885Dismissed
Narpat and Others Vs Chhiddu
Allahabad High Court · (1886) ILR (All) 62
High Courts12 Dec 1885Allowed
Chain Sukh Vs Dhanak Singh and Others
Allahabad High Court · (1886) ILR (All) 61
High Courts11 Dec 1885
Rajlakhi Dabi Vs Rajkumar Banerji and Another
Calcutta High Court · (1885) ILR (Cal) 441
High Courts11 Dec 1885
In Re: Chandra Kant Bhattacharjee and Others <BR> Chandra Bhattacharjee
Calcutta High Court · (1885) ILR (Cal) 495
Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 143, 147, 324, 353
High Courts11 Dec 1885Allowed
Tahal Vs Bisheshar and Another
Allahabad High Court · (1886) ILR (All) 57
Specific Relief Act, 1877 — Section 21
High Courts09 Dec 1885Dismissed
Bholai and Another Vs Kali and Another
Allahabad High Court · (1886) ILR (All) 70
Specific Relief Act, 1877 — Section 42
High Courts07 Dec 1885
Kartick Chandra Pal Vs Sridhar Mandal
Calcutta High Court · (1885) ILR (Cal) 563
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts07 Dec 1885Disposed Of
Udit Singh Vs Padarath Singh and Another
Allahabad High Court · (1886) ILR (All) 54
High Courts07 Dec 1885Allowed
Queen-Empress Vs Bandhu
Allahabad High Court · (1886) ILR (All) 51
Penal Code, 1860 (IPC) — Section 411
High Courts04 Dec 1885
Umachurn Bag and Another Vs Ajadannissa Bibee Ors.
Calcutta High Court · (1885) ILR (Cal) 430
Road Cess Act, 1871 — Section 10, 23, 25, 26, 3
High Courts04 Dec 1885
In Re: Bhola Nath Das
Calcutta High Court · (1885) ILR (Cal) 427
Police Act, 1861 — Section 29
High Courts02 Dec 1885
Rajanikanth Nag Rai Chowdhuri Vs Hari Mohan Guha and Others
Calcutta High Court · (1885) ILR (Cal) 470
High Courts02 Dec 1885Dismissed
Queen-Empress Vs Ganga Ram and Another
Allahabad High Court · (1886) ILR (All) 38
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts01 Dec 1885
Nanomi Babuasin and Others Vs Modhun Mohun and Others
Calcutta High Court · (1885) 12 CAL CK 0003
High Courts27 Nov 1885Disposed Of
Afzal-Un-Nissa Begam Vs Al Ali
Allahabad High Court · (1886) ILR (All) 35
High Courts26 Nov 1885Disposed Of
Dianat-Ul-Lah Beg Vs Wajid Ali Shah
Allahabad High Court · (1886) ILR (All) 31
Specific Relief Act, 1877 — Section 42
High Courts23 Nov 1885
Darsun Lall Vs Jumuk Lall
Calcutta High Court · (1885) ILR (Cal) 522
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts19 Nov 1885
Chunder Koomar Poddar Vs Chunder Kanta Ghose and Another
Calcutta High Court · (1885) ILR (Cal) 521
Criminal Procedure Code, 1898 (CrPC) — Section 145