High Courts12 Aug 1885
Bhikya Lal Misser and Others Vs Raghubar Dyal Sahu and Others
Calcutta High Court · (1885) ILR (Cal) 69
JUDGMENT DATABASE
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High Courts12 Aug 1885
Kishori Mohun Ghose Vs Moni Muhun Ghose and Others
Calcutta High Court · (1885) ILR (Cal) 165
High Courts12 Aug 1885
Bhoobun Moyi Dabea and Others Vs Shurut Sundery Dabea and Others
Calcutta High Court · (1885) ILR (Cal) 275
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts11 Aug 1885
Brindabun Chandra Kurmokar Vs Chundra Kurmokar, guardian of the Juggat Lakhi and Another
Calcutta High Court · (1885) ILR (Cal) 140
High Courts11 Aug 1885
Bisvanath Maiti Vs Baidyanath Mandul and Another
Calcutta High Court · (1885) ILR (Cal) 199
High Courts11 Aug 1885
O. Steel Vs Kristo Chunder Dass and Others
Calcutta High Court · (1885) ILR (Cal) 279
Land Acquisition Act, 1894 — Section 16
High Courts10 Aug 1885
Nund Lall Sein and Another Vs Bhugwan Dass Marwari and Another
Calcutta High Court · (1885) ILR (Cal) 173
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts10 Aug 1885
Hur Pershad Singh and Others Vs Dharm Singh and Others
Calcutta High Court · (1885) ILR (Cal) 38
High Courts07 Aug 1885
Gopal Singh Vs Jhakri Rai and Others
Calcutta High Court · (1885) ILR (Cal) 37
High Courts05 Aug 1885
Chowdhry Drup Nath Singh and Others Vs Bunwari Lall
Calcutta High Court · (1885) ILR (Cal) 179
High Courts05 Aug 1885
Narain Pattro Vs Aukhoy Narain Manna and Others
Calcutta High Court · (1885) ILR (Cal) 152
Specific Relief Act, 1877 — Section 21(e), 26, 27(b)
High Courts04 Aug 1885
Sarat Sundari Dabi and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1885) ILR (Cal) 784
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Aug 1885
Hurmutjan Bibi Vs Padma Lochun Das and Others
Calcutta High Court · (1885) ILR (Cal) 33
Land Acquisition Act, 1894 — Section 19, 39, 9
High Courts31 Jul 1885
Bidhumukhi Dabea Chowdhrain and Another Vs Kefyutullah
Calcutta High Court · (1885) ILR (Cal) 93
Transfer of Property Act, 1882 — Section 106
High Courts30 Jul 1885
Bhola Nath Dass and Others Vs Sonamoni Dasi
Calcutta High Court · (1885) ILR (Cal) 273
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts30 Jul 1885
Hurry Charan Bose Vs Subaydar Sheikh
Calcutta High Court · (1885) ILR (Cal) 161
High Courts29 Jul 1885
Narendra Narain Rai Vs Bishun Chundra Das and Others
Calcutta High Court · (1885) ILR (Cal) 182
High Courts29 Jul 1885
Lakhi Narain Pradhan Vs Ram Prosad Janna and Another
Calcutta High Court · (1885) ILR (Cal) 197