High Courts02 Sept 1885
Smith Vs Dinonath Mookerjee and Others
Calcutta High Court · (1885) ILR (Cal) 213
Contract Act, 1872 — Section 69, 70
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,063 of 59,258
High Courts02 Sept 1885
E.W. Hart Vs E.G. Buskin and C.F. Thomas
Calcutta High Court · (1885) ILR (Cal) 192
Railways Act, 1879 — Section 17, 31
High Courts02 Sept 1885
Kashy Nath Roy Chowdhry Vs Surbanand Shaha and Others
Calcutta High Court · (1885) ILR (Cal) 317
High Courts31 Aug 1885
Byjnath and Others Vs Graham and Others
Calcutta High Court · (1885) ILR (Cal) 740
Contract Act, 1872 — Section 103
High Courts31 Aug 1885
Lal Mohun Chattopadhya Vs Bepin Behari Moduck and Others
Calcutta High Court · (1885) ILR (Cal) 209
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts28 Aug 1885
Guroo Churn Das Vs Brojeshwari Dasi
Calcutta High Court · (1885) ILR (Cal) 735
High Courts28 Aug 1885
Iswar Pershad Gurgo and Others Vs Jai Narain Giri
Calcutta High Court · (1885) ILR (Cal) 169
High Courts27 Aug 1885
Raj Chunder Dass Vs Jharoo and Others
Calcutta High Court · (1885) ILR (Cal) 299
High Courts27 Aug 1885
Ashanulla Khan Bahadur Vs Rajendra Chandra Rai, for self and as executor to the estate of the late Debendra Chandra Rai
Calcutta High Court · (1885) ILR (Cal) 464
High Courts24 Aug 1885
Deboki Nundun Sen Vs Hart and Others
Calcutta High Court · (1885) ILR (Cal) 294
High Courts24 Aug 1885
Mahendra Lal Khan Vs Rosomoyi Dasi and Others
Calcutta High Court · (1885) ILR (Cal) 207
High Courts24 Aug 1885
Dinonath Mullick Vs Girija Prosonno Mookerjee
Calcutta High Court · (1885) ILR (Cal) 133
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts19 Aug 1885
Brojo Lal Singh Vs Gour Charan Sen and Others
Calcutta High Court · (1885) ILR (Cal) 111
High Courts15 Aug 1885
Mohesh Chunder Chatterjee Vs Kamini Kumari Dabia and Others
Calcutta High Court · (1885) ILR (Cal) 313
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts14 Aug 1885
Anand Singh Monda and Another Vs Nonoo Singh Monda
Calcutta High Court · (1885) ILR (Cal) 291
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts14 Aug 1885
Lalit Mohun Singh Vs Lala Bharub Chandra Karpur
Calcutta High Court · (1885) ILR (Cal) 185
High Courts13 Aug 1885
Bama Sundari Dabai and Another Vs Ram Lall Moitra
Calcutta High Court · (1885) ILR (Cal) 307
High Courts13 Aug 1885
Aimunissa Bibee and Others Vs Nilmony Mookhopadhya
Calcutta High Court · (1885) ILR (Cal) 156
Evidence Act, 1872 — Section 44
High Courts13 Aug 1885
Chundar Nath Dutt alias Singh Vs Trailokya Nath Ghose
Calcutta High Court · (1885) ILR (Cal) 424