High Courts28 Jul 1885
Ram Chandra Shaha and Others Vs Shambhu Nath Nath and Another
Calcutta High Court · (1885) ILR (Cal) 267
Limitation Act, 1963 — Section 19, 20
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,065 of 59,258
High Courts25 Jul 1885
Durai alias Pullathachi Durai Vs State of Tamil Nadu
Madras High Court · (1985) LW(Cri) 367
Penal Code, 1860 (IPC) — Section 379
High Courts24 Jul 1885Dismissed
Hanuman Rai Vs Udit Narain Rai and Others
Allahabad High Court · (1885) ILR (All) 917
High Courts23 Jul 1885
Chintamani Naik and Another Vs Bata Krishna Naik and Others
Calcutta High Court · (1885) ILR (Cal) 262
High Courts23 Jul 1885Dismissed
Baldeo Das Vs Gobind Shankar
Allahabad High Court · (1885) ILR (All) 914
High Courts23 Jul 1885Dismissed
Hira and Another Vs Kallu and Others
Allahabad High Court · (1885) ILR (All) 916
High Courts22 Jul 1885
Adhirani Narain Kumari, Raj Rani of Burdwan Vs Raghu Mohapatro
Calcutta High Court · (1885) ILR (Cal) 50
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts21 Jul 1885
Ramruttun Pattuck and Another Vs Chundra Kaminy Debea
Calcutta High Court · (1885) ILR (Cal) 302
Specific Relief Act, 1877 — Section 36, 42
High Courts21 Jul 1885
Laidman Vs Hearsey
Allahabad High Court · (1885) ILR (All) 906
Penal Code, 1860 (IPC) — Section 499
High Courts20 Jul 1885
The Oriental Bank Corporation Vs T.F. Brown and Co. Limited
Calcutta High Court · (1885) ILR (Cal) 265
High Courts20 Jul 1885
Gunga Das Dey Vs Ramjoy Dey and Others
Calcutta High Court · (1885) ILR (Cal) 30
Limitation Act, 1963 — Section 12
High Courts20 Jul 1885
In Re: Rajendro Chunder Roy Chowdhry and Another
Calcutta High Court · (1885) ILR (Cal) 737
High Courts20 Jul 1885Dismissed
Queen-Empress Vs Tulla and Others
Allahabad High Court · (1885) ILR (All) 904
Penal Code, 1860 (IPC) — Section 411
Privy Council18 Jul 1885
Manroop Koer and Another Vs Coomari Rodeshwar
Privy Council · (1885) 13 IndApp 20
High Courts18 Jul 1885Dismissed
Lachman Singh Vs Debi Singh
Allahabad High Court · (1885) ILR (All) 896
Mufassal Small Cause Courts Act — Section 6
High Courts18 Jul 1885Dismissed
Bhola and Others Vs Ramdhin and Others
Allahabad High Court · (1885) ILR (All) 894
High Courts18 Jul 1885Allowed
Atkinson Vs Bradley
Allahabad High Court · (1885) ILR (All) 899
Transfer of Property Act, 1882 — Section 106
High Courts17 Jul 1885
Arab Ali Khan and Others Vs Ajudhia Bakhsh Singh
Allahabad High Court · (1885) ILR (All) 892