High Courts09 May 1885Dismissed
Raynor Vs The Mussoorie Bank Limited.
Allahabad High Court · (1885) ILR (All) 681
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,071 of 59,258
High Courts08 May 1885
Sashi Bhusan Dutt by his next friend Hridai Nath Mundle Vs Jadu Nath Dutt
Calcutta High Court · (1885) ILR (Cal) 552
Contract Act, 1872 — Section 10
High Courts06 May 1885Allowed
Radha Prasad Singh Vs Bhajan Rai and Others
Allahabad High Court · (1885) ILR (All) 677
High Courts29 Apr 1885
Kallanus Vs Lal Mahomed
Calcutta High Court · (1885) ILR (Cal) 519
Evidence Act, 1872 — Section 116
High Courts29 Apr 1885
Mehter Ali and Others Vs Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 530
Penal Code, 1860 (IPC) — Section 330
High Courts24 Apr 1885
Kunj Behari Singh and Another Vs Jogi Singh
Calcutta High Court · (1885) ILR (Cal) 509
High Courts23 Apr 1885Dismissed
Queen-Empress Vs Durga Charan
Allahabad High Court · (1885) ILR (All) 672
High Courts20 Apr 1885
Pergash Koer and Another Vs Mahabir Pershad Narain Singh and Another
Calcutta High Court · (1885) ILR (Cal) 582
Transfer of Property Act, 1882 — Section 86
High Courts18 Apr 1885Disposed Of
Chattarpal Singh Vs Raja Ram
Allahabad High Court · (1885) ILR (All) 661
High Courts16 Apr 1885Disposed Of
Kashi Prasad and Another Vs Miller
Allahabad High Court · (1885) ILR (All) 752
High Courts15 Apr 1885
Laidley and Others Vs Gour Gobind Sarkar
Calcutta High Court · (1885) ILR (Cal) 501
High Courts14 Apr 1885
Kamruddin Dai and Others Vs Sonatun Mandal
Calcutta High Court · (1885) ILR (Cal) 449
High Courts10 Apr 1885
Dena Nath Banerjee and Others Vs Hari Dasi
Calcutta High Court · (1885) ILR (Cal) 499