High Courts10 Apr 1885
Hori Das Mal Vs Mahomed Jaki and Another
Calcutta High Court · (1885) ILR (Cal) 434
Evidence Act, 1872 — Section 13
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,072 of 59,258
High Courts08 Apr 1885
In Re: William Hastie, an Insolvent
Calcutta High Court · (1885) ILR (Cal) 451
Civil Procedure Code, 1882 — Section 344, 349
High Courts08 Apr 1885
Bhutnath Dey and Another Vs Ahmed Hosain and Others
Calcutta High Court · (1885) ILR (Cal) 417
High Courts08 Apr 1885
Ashanullah Vs Noor Ali Mian Khondkar
Calcutta High Court · (1885) ILR (Cal) 608
High Courts01 Apr 1885
Nagendra Nath Mitter Mozumdar Vs Nitye Gopal Sircar
Calcutta High Court · (1885) ILR (Cal) 429
Succession Act, 1865 — Section 50
High Courts01 Apr 1885
Bussunteram Marwary Vs Kamaluddin Ahmed and Others
Calcutta High Court · (1885) ILR (Cal) 421
Bengal Civil Courts Act, 1871 — Section 24
High Courts01 Apr 1885Dismissed
Raghunandan Prasad Vs Ram Prasad and Others
Allahabad High Court · (1885) ILR (All) 738
High Courts01 Apr 1885Dismissed
Bal Gobind and Another Vs Harpal Singh
Allahabad High Court · (1885) ILR (All) 586
High Courts31 Mar 1885
Padmanund Singh and Another Vs Kartick Nath Pandy
Calcutta High Court · (1885) ILR (Cal) 496
Civil Procedure Code, 1908 (CPC) — Section 23
High Courts31 Mar 1885
Mohamaya Goopta and Others Vs Nilmadhab Rai
Calcutta High Court · (1885) ILR (Cal) 533
High Courts30 Mar 1885
Trailokia Nath Nundi Vs Shurno Chungoni
Calcutta High Court · (1885) ILR (Cal) 539
Evidence Act, 1872 — Section 90
High Courts30 Mar 1885Dismissed
Bisheshar Singh Vs Rameshar Singh
Allahabad High Court · (1885) ILR (All) 734
High Courts27 Mar 1885
Brinda Chowdhrain Vs Radhica Chowdhrain
Calcutta High Court · (1885) ILR (Cal) 492
Succession Act, 1865 — Section 234
High Courts26 Mar 1885
Nundololl Mookerjee Vs Chunder Kant Mookerjee
Calcutta High Court · (1885) ILR (Cal) 356
High Courts26 Mar 1885
Mahabir Rai, Raghunanand Rai and Others and Parmanand Rai and Another Vs Jai Ram <BR>Mahabir Rai and Others Vs Raghunandan Rai and Others <BR>Raghunandan Rai and Others Vs Mahabir Rai and Others
Allahabad High Court · (1885) ILR (All) 720
High Courts25 Mar 1885
Netai Luskar Vs Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 410
Criminal Procedure Code, 1898 (CrPC) — Section 299Penal Code, 1860 (IPC) — Section 302
High Courts24 Mar 1885
Pramatha Bhusana Deb Roy Vs Doorga Churn Bhattacharji and Others
Calcutta High Court · (1885) ILR (Cal) 413
Criminal Procedure Code, 1898 (CrPC) — Section 145, 530