JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,073 of 59,258
High Courts21 Mar 1885Disposed Of
Queen-Empress Vs Jagrup and Another
Allahabad High Court · (1885) ILR (All) 646
High Courts21 Mar 1885Dismissed
Bechu Bhagat and Another Vs Ramchhaibar Misr.
Allahabad High Court · (1885) ILR (All) 641
High Courts19 Mar 1885
Kali Kissen Tagore Vs Guru Churn Chuckerbutty and Others
Calcutta High Court · (1885) ILR (Cal) 402
High Courts19 Mar 1885Allowed
Sri Matra Mautangui Debia Vs Janki Prasad
Allahabad High Court · (1885) ILR (All) 577
High Courts19 Mar 1885Disposed Of
Raghunath Prasad Vs Sirbadh Rai and Others
Allahabad High Court · (1885) ILR (All) 568
High Courts18 Mar 1885
Ram Harakh and Another Vs Rodh Mal
Allahabad High Court · (1885) ILR (All) 711
High Courts17 Mar 1885
Lala Himmat Sahai Singh Vs Llewhellen
Calcutta High Court · (1885) ILR (Cal) 486
Evidence Act, 1872 — Section 92
Privy Council17 Mar 1885
Jehan Kadr Vs Afsar Bahu Begum and On Her Death Badshah Saheeba Amir-Ul-Nissa
Privy Council · (1885) 12 ILRPC 1
Privy Council17 Mar 1885
Prince Mirza Jehan Kadr Bahadoor Vs Nawab Badshoo Bahoo Sahiba
Privy Council · (1885) 12 IndApp 124
High Courts16 Mar 1885Dismissed
Kallu and Another Vs Mahammad Abdul Ghani and Another
Allahabad High Court · (1885) ILR (All) 564
High Courts16 Mar 1885Disposed Of
Madho Das Vs Ahmad Khan
Allahabad High Court · (1885) ILR (All) 565
High Courts14 Mar 1885Dismissed
Girjadat and Another Vs Janki
Allahabad High Court · (1885) ILR (All) 482
High Courts14 Mar 1885Disposed Of
Amtul Bibi and Another Vs Sital Prasad and Another
Allahabad High Court · (1885) ILR (All) 633
Privy Council13 Mar 1885
The Zemindar of Palcondah Vs The Secretary of State For India In Council
Privy Council · (1885) 12 IndApp 120
High Courts10 Mar 1885
Mahomed Isuf Meah Vs Saroda Churn Chuckerbutty and Others
Calcutta High Court · (1885) ILR (Cal) 376
High Courts10 Mar 1885
Geereeballa Dabee and Another Vs Chunder Kant Mookerjee and Others
Calcutta High Court · (1885) ILR (Cal) 213
Civil Procedure Code, 1908 (CPC) — Section 30