JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,074 of 59,258
Niamat Ali Vs Asmat Bibi and Another
Allahabad High Court · (1885) ILR (All) 626
Queen-Empress Vs Ramzan and Others
Allahabad High Court · (1885) ILR (All) 461
Naubat Singh and Others Vs Indar Sen and Another
Allahabad High Court · (1885) ILR (All) 553
Lalla Bhagun Pershad and Others Vs Holloway
Calcutta High Court · (1885) ILR (Cal) 393
Marjum Hosein Khan through his Mother and Guardian, Bemeharunnissa Khatoon Vs The Secretary of State for India in Coouncil
Calcutta High Court · (1885) ILR (Cal) 359
Loke Nath Sarkar and Another Vs Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 349
Koer Hasmat Rai and Another Vs Sunder Das and Others
Calcutta High Court · (1885) ILR (Cal) 396
Sookhmoy Chunder Dass and Another Vs Srimati Monohurri Dasi
Privy Council · (1885) 12 IndApp 103
Queen-Empress Vs Sheo Dayal
Allahabad High Court · (1885) ILR (All) 459
Bhikari Das Vs Mulchand
Allahabad High Court · (1885) ILR (All) 624
Gulab Chand Vs Bari Bahu and Another
Allahabad High Court · (1885) ILR (All) 454
Ram Bakhsh Vs Panna Lal and Another
Allahabad High Court · (1885) ILR (All) 457
Nuran Bibi and Others Vs Abdul Wahid Khan
Privy Council · (1885) 11 ILRPC 597
Abdul Wahid Khan Vs Mussumat Nuran Bibi and others
Privy Council · (1885) 12 IndApp 91
Ilahi Bakhsh and Another Vs Raghubar Dayal
Allahabad High Court · (1885) ILR (All) 450
Ramanund Mahton Vs Koylash Mahton
Calcutta High Court · (1885) ILR (Cal) 236
Raghunath Sahai Vs Sukrit Narain Lal
Allahabad High Court · (1885) ILR (All) 445