High Courts02 Mar 1885
Peary Mohn Ghosaul Vs Harran Chunder Gangooly
Calcutta High Court · (1885) ILR (Cal) 261
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,075 of 59,258
High Courts27 Feb 1885Allowed
Queen-Empress Vs Syed Husain
Allahabad High Court · (1885) ILR (All) 403
High Courts27 Feb 1885Disposed Of
Qeen-Empress Vs Abdullah
Allahabad High Court · (1885) ILR (All) 385
High Courts27 Feb 1885Dismissed
Ram Lal and Others Vs Umrai and Others
Allahabad High Court · (1885) ILR (All) 384
High Courts27 Feb 1885Dismissed
Radha Prasad Singh Vs Ram Prasad Rai and Others
Allahabad High Court · (1885) ILR (All) 402
High Courts27 Feb 1885
Amolak Ram and Another Vs Sahib Singh
Allahabad High Court · (1885) ILR (All) 550
High Courts26 Feb 1885
Mewar Jugjeet Singh and Another Vs Rameswar Nath Singh
Calcutta High Court · (1885) ILR (Cal) 341
High Courts26 Feb 1885
Gopal Chunder Nath Coondoo and Others Vs Haridas Chini and Another
Calcutta High Court · (1885) ILR (Cal) 343
High Courts26 Feb 1885
Thamman Singh Vs Jamal-Ud-Din and Others
Allahabad High Court · (1885) ILR (All) 442
Privy Council25 Feb 1885
The Rajah of Pittapur Vs Rajah Venkata Mahipati Surya and another
Privy Council · (1885) 12 IndApp 116
High Courts24 Feb 1885
Nobin Chunder Kurr Vs Rojomoye Dossee
Calcutta High Court · (1885) ILR (Cal) 264
High Courts24 Feb 1885
Queen-Empress Vs Juggernath
Calcutta High Court · (1885) ILR (Cal) 267
Stamp Act, 1879 — Section 3(17)
High Courts24 Feb 1885
Ambler and Another Vs Pushong and Another
Calcutta High Court · (1885) ILR (Cal) 365
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts24 Feb 1885
Jadu Nath and Others Vs Jawahir Singh
Allahabad High Court · (1885) ILR (All) 439
High Courts24 Feb 1885
Hazaru Kuar and Another Vs Ram Ghulam and Others
Allahabad High Court · (1885) ILR (All) 547
High Courts23 Feb 1885
Nusserwanjee Vs Pursutum Doss and Others
Calcutta High Court · (1885) ILR (Cal) 298
High Courts23 Feb 1885Dismissed
Khushali Vs Ganga Din and Others
Allahabad High Court · (1885) ILR (All) 702
High Courts23 Feb 1885Dismissed
Mazhar Husain and Others Vs Nidhi Lal
Allahabad High Court · (1885) ILR (All) 436