High Courts23 Feb 1885Allowed
Sadat Ali and Another Vs Fakir Bakhsh
Allahabad High Court · (1885) ILR (All) 376
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,076 of 59,258
High Courts21 Feb 1885Dismissed
Lajja Rain Vs Narain Das and Others
Allahabad High Court · (1885) ILR (All) 693
High Courts19 Feb 1885
Makhan Lal Saha Vs Markan Chora Saha
Calcutta High Court · (1885) ILR (Cal) 271
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts19 Feb 1885
Nundo Lal Bose and Another Vs The Corporation for the Town of Calcutta
Calcutta High Court · (1885) ILR (Cal) 275
Calcutta Municipal Consolidation Act, 1876 — Section 88
High Courts19 Feb 1885Allowed
Debi Dihal and Others Vs Mula Raj and Others
Allahabad High Court · (1885) ILR (All) 371
High Courts17 Feb 1885
Murari Singh Vs Pryag Singh and Others
Calcutta High Court · (1885) ILR (Cal) 362
Privy Council14 Feb 1885
Fanindra Deb Raikat Vs Rajeswar Das and others
Privy Council · (1885) 11 ILRPC 463 : (1885) 12 IndApp 72
High Courts12 Feb 1885
Aghore Nauth Bannerjee Vs The Calcutta Tramways Co. Ltd.
Calcutta High Court · (1885) ILR (Cal) 232
Contract Act, 1872 — Section 28
High Courts11 Feb 1885
Than Singh Vs Chundun Singh and Others
Calcutta High Court · (1885) ILR (Cal) 296
High Courts10 Feb 1885Disposed Of
Amir Muhammad Khan Vs Jafri Begam
Allahabad High Court · (1885) ILR (All) 822
High Courts09 Feb 1885Dismissed
Inayatullah Vs Gobind Dayal <BR>Abul Hasan Khan Vs Brij Mohan Lal
Allahabad High Court · (1885) ILR (All) 775
High Courts06 Feb 1885Allowed
Gopal Ram and Others Vs Gobardhan Das
Allahabad High Court · (1885) ILR (All) 366
High Courts05 Feb 1885
Ghosita Goria Vs Durga Pershad and Another
Calcutta High Court · (1885) ILR (Cal) 284
Rent Law of Bengal, L.P. Act, 1869 — Section 19
High Courts05 Feb 1885
Dip Singh and Others Vs Jaswant Singh and Others
Allahabad High Court · (1885) ILR (All) 432