High Courts04 Feb 1885Dismissed
Kanhia Lal and Another Vs Hub Lal
Allahabad High Court · (1885) ILR (All) 365
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,077 of 59,258
High Courts03 Feb 1885
Dewan Bolakiram and Another Vs Lala Dilawar Sahai and Others
Calcutta High Court · (1885) ILR (Cal) 258
Transfer of Property Act, 1882 — Section 55(1)(g)
High Courts03 Feb 1885
Ambica Dasia Vs Nadyar Chand Pal (and on his death his sons, Akhai Coomar Pal and Others)
Calcutta High Court · (1885) ILR (Cal) 172
High Courts02 Feb 1885Allowed
Gopal Das Vs Fateh Mahammad
Allahabad High Court · (1885) ILR (All) 424
High Courts29 Jan 1885
Gunga Pershad Bhoomick Vs Debi Sundari Dabea
Calcutta High Court · (1885) ILR (Cal) 227
High Courts27 Jan 1885
Soshi Bhusan Chand Vs Grish Chunder Taluqdar
Calcutta High Court · (1885) ILR (Cal) 694
High Courts26 Jan 1885
Kumar Dukhinessur Malia Vs Hara Sundari Debi and Others
Calcutta High Court · (1885) ILR (Cal) 250
High Courts26 Jan 1885
Purundur Mahto on his death his son Hem Lal Mehto Vs Mahomed Hossein
Calcutta High Court · (1885) ILR (Cal) 287
Limitation Act, 1963 — Article 12, 4
High Courts24 Jan 1885Allowed
Ram Singh Vs Kifayat Ali and Another
Allahabad High Court · (1885) ILR (All) 359
High Courts23 Jan 1885
Ronuo Maifarash Vs Peru Bepari and Shaik Taiah
Calcutta High Court · (1885) ILR (Cal) 164
High Courts23 Jan 1885
Sri Bullov Bhattacharji Vs Baburam Chattopadhya and Another
Calcutta High Court · (1885) ILR (Cal) 169
Registration Act, 1877 — Section 53
High Courts23 Jan 1885Dismissed
Malak Chand and Another Vs Bakhshi Nand Kishore
Allahabad High Court · (1885) ILR (All) 289
High Courts23 Jan 1885Dismissed
Misri Lal and Others Vs Karim Bakhsh
Allahabad High Court · (1885) ILR (All) 295
High Courts22 Jan 1885Dismissed
Ahmad Ali Khan and Others Vs Azizullah Khan and Others
Allahabad High Court · (1885) ILR (All) 353
High Courts19 Jan 1885
Lala Mobaruk Lal and Others Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1885) ILR (Cal) 200
High Courts17 Jan 1885Dismissed
In Re: Durga Charan, Pleadar and Section 12 of Act. XVIII of 1879
Allahabad High Court · (1885) ILR (All) 290