High Courts07 Jan 1885Disposed Of
Bakhtawar and Others Vs Zahur Khan and Another
Allahabad High Court · (1885) ILR (All) 327
JUDGMENT DATABASE
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11,85,147 judgments in All Courts · page 59,079 of 59,258
High Courts07 Jan 1885Dismissed
Ramlal Vs Radhey Lal and Another
Allahabad High Court · (1885) ILR (All) 330
High Courts07 Jan 1885Allowed
Gokal Singh and Another Vs Mannu Lal and Another
Allahabad High Court · (1885) ILR (All) 772
High Courts05 Jan 1885
Mutty Loll Vs Chogemull
Calcutta High Court · (1885) ILR (Cal) 344
Negotiable Instruments Act, 1881 (NI) — Section 61
High Courts23 Dec 1884
Bhairo and Others Vs Parmeshri Dayal and Others
Allahabad High Court · (1885) ILR (All) 516
High Courts22 Dec 1884
Rughunath Panjah and Others Vs Issur Chunder Chowdhry and Others
Calcutta High Court · (1885) ILR (Cal) 153
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts20 Dec 1884Dismissed
Kandhiya Lal Vs Chandra and Others
Allahabad High Court · (1885) ILR (All) 313
High Courts20 Dec 1884Disposed Of
Mahipal Kuar Vs Sheoratan Kuar and Others
Allahabad High Court · (1885) ILR (All) 258
High Courts18 Dec 1884
Gossain Money Puree Vs Guru Pershad Singh and Others
Calcutta High Court · (1885) ILR (Cal) 146
High Courts16 Dec 1884
Behari Mahton Vs Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 106
Penal Code, 1860 (IPC) — Section 141
High Courts16 Dec 1884Dismissed
Thakur Das and Another Vs Kishori Lal
Allahabad High Court · (1887) ILR (All) 164
High Courts16 Dec 1884Disposed Of
Ganga Prasad Vs Chandrawati and Another
Allahabad High Court · (1885) ILR (All) 256
High Courts15 Dec 1884Dismissed
Sundar Das Vs Mansa Ram and Others
Allahabad High Court · (1885) ILR (All) 407
Privy Council13 Dec 1884
Rajah Run Bahadoor Singh Vs Mussumut Lachoo Koer
Privy Council · (1884) 12 IndApp 23
High Courts13 Dec 1884Disposed Of
Mazhar Husain and Another Vs Nidhi Lal
Allahabad High Court · (1885) ILR (All) 230
High Courts13 Dec 1884Disposed Of
Ramjiwan Mal and Another Vs Chand Mal and Others
Allahabad High Court · (1885) ILR (All) 227