High Courts17 Jan 1885Disposed Of
Queen-Empress Vs Pershad and Others
Allahabad High Court · (1885) ILR (All) 414
JUDGMENT DATABASE
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11,85,147 judgments in All Courts · page 59,078 of 59,258
High Courts15 Jan 1885Dismissed
Mahadei Vs Ram Kishen Das and Others
Allahabad High Court · (1885) ILR (All) 528
High Courts15 Jan 1885Disposed Of
Har Prasad and Another Vs Jafar Ali
Allahabad High Court · (1885) ILR (All) 345
High Courts15 Jan 1885Dismissed
Pragi Lal Vs Maxwell and Others
Allahabad High Court · (1885) ILR (All) 284
High Courts15 Jan 1885Allowed
Aziman Bibi and Another Vs Amir Ali and Others
Allahabad High Court · (1885) ILR (All) 343
High Courts15 Jan 1885Allowed
Manog Dat Vs Lachmi Narain and Another
Allahabad High Court · (1885) ILR (All) 291
High Courts15 Jan 1885Disposed Of
Nanda Rai and Another Vs Raghunandan Singh
Allahabad High Court · (1885) ILR (All) 282
High Courts14 Jan 1885Allowed
Surta and Others Vs Ganga and Others
Allahabad High Court · (1885) ILR (All) 411
High Courts14 Jan 1885Dismissed
Miller Vs Phuchand and Others
Allahabad High Court · (1885) ILR (All) 340
High Courts14 Jan 1885Dismissed
Bandhu Naik Vs Lakhi Kuar and Another
Allahabad High Court · (1885) ILR (All) 342
High Courts14 Jan 1885Disposed Of
Nand Ram and Another Vs Fakir Chand
Allahabad High Court · (1885) ILR (All) 523
High Courts12 Jan 1885Allowed
Kauleshar Panday Vs Girdhari Singh and Another
Allahabad High Court · (1885) ILR (All) 338
High Courts10 Jan 1885Dismissed
Jiwa Lal and Others Vs Magni Ram and Another
Allahabad High Court · (1885) ILR (All) 336
High Courts09 Jan 1885
Tilukdari Singh and Others Vs Chultan Mahton
Calcutta High Court · (1885) ILR (Cal) 175
Contract Act, 1872 — Section 23
High Courts09 Jan 1885
Hari Ram and Another Vs Sheo Dayal Mal and Another
Allahabad High Court · (1885) ILR (All) 590
High Courts08 Jan 1885Allowed
Chhab Nath Vs Kamta Prasad and Another
Allahabad High Court · (1885) ILR (All) 333
High Courts07 Jan 1885
Rung Lall and Another Vs Hem Narain Gir
Calcutta High Court · (1885) ILR (Cal) 166
High Courts07 Jan 1885
Ina Sheikh Vs Queen-Empress
Calcutta High Court · (1885) ILR (Cal) 160
Penal Code, 1860 (IPC) — Section 411