High Courts29 Nov 1884Disposed Of
Akbar Husain Vs Jawahra and Others
Allahabad High Court · (1885) ILR (All) 178
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,081 of 59,258
High Courts29 Nov 1884Disposed Of
Rameshar Dial and Another Vs Sheodisht Narain Singh and Another
Allahabad High Court · (1885) ILR (All) 188
High Courts29 Nov 1884Disposed Of
Sahib Singh and Another Vs Gandharp singh and Another
Allahabad High Court · (1885) ILR (All) 184
High Courts27 Nov 1884
Soorja Koer and Another and Chowrasi Koer Vs Nath Buksh Singh and Another
Calcutta High Court · (1885) ILR (Cal) 102
High Courts25 Nov 1884
Sri Kissen Rai Vs Hafiz Abdul Kurrim
Calcutta High Court · (1885) ILR (Cal) 139
Privy Council21 Nov 1884
The Rajah of Pittapur Vs Rajah Row Buchi Sittaya Garu and others
Privy Council · (1884) 12 IndApp 16
High Courts19 Nov 1884
Ram Ghulam Vs Dwarka Rai and Others
Allahabad High Court · (1885) ILR (All) 170
Privy Council18 Nov 1884
Bishenmun Singh and Others Vs Land Mortgage Bank of India Limited
Privy Council · (1884) 12 IndApp 7
Privy Council18 Nov 1884
The Land Mortgage Bank of India Vs Bishenmun Singh and others
Privy Council · (1885) 11 ILRPC 244
High Courts18 Nov 1884Dismissed
Sanwal Singh Vs Kalian Singh and Another
Allahabad High Court · (1885) ILR (All) 163
Privy Council14 Nov 1884
The Deputy Commissioner of Rae Bareli Vs Lal Rampal Singh
Privy Council · (1884) 12 IndApp 1
Privy Council14 Nov 1884
Deputy Commissioner of Rae Bareli Vs Rampal Singh
Privy Council · (1885) 11 ILRPC 237
High Courts14 Nov 1884Dismissed
Queen-Empress Vs Kallu and Another
Allahabad High Court · (1885) ILR (All) 160
High Courts13 Nov 1884Dismissed
Ganga Ram Vs Beni Ram and Others
Allahabad High Court · (1885) ILR (All) 148
High Courts12 Nov 1884
Chunder Nath Ghose Vs Nundololl Chatterji
Calcutta High Court · (1885) ILR (Cal) 81
Penal Code, 1860 (IPC) — Section 497
High Courts06 Nov 1884
Rajnarain Koonwar Vs Lala Tamoli Raut
Calcutta High Court · (1885) ILR (Cal) 91
High Courts05 Nov 1884Dismissed
Ram Ugrah Singh and Others Vs The Secretary of State for India in Council
Allahabad High Court · (1885) ILR (All) 140
High Courts04 Nov 1884Disposed Of
Sohan Lal Vs Aziz-Un-Nissa Begam and Others
Allahabad High Court · (1885) ILR (All) 136