High Courts13 Dec 1884Dismissed
Sheoraj Rai Vs Kashi Nath and Others
Allahabad High Court · (1885) ILR (All) 247
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,080 of 59,258
High Courts12 Dec 1884
Mohabir Singh and Others Vs Ram Baghowan Chowbey
Calcutta High Court · (1885) ILR (Cal) 150
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts12 Dec 1884Dismissed
Ram Dayal Vs Mahtab Singh and Others
Allahabad High Court · (1885) ILR (All) 506
High Courts08 Dec 1884
Queen-Empress Vs Jacquiet
Calcutta High Court · (1885) ILR (Cal) 85
Criminal Procedure Code, 1898 (CrPC) — Section 307
Privy Council08 Dec 1884
Thakur Surat Singh Vs Thakur Rohan Singh
Privy Council · (1884) 12 IndApp 52
Privy Council06 Dec 1884
Thakur Surat Singh Vs Thakur Rohan Singh
Privy Council · (1885) 11 ILRPC 318
High Courts06 Dec 1884
Tota Ram and Others Vs Har Kishan and Others
Allahabad High Court · (1885) ILR (All) 224
High Courts06 Dec 1884Dismissed
Queen-Empress Vs Taki Husain
Allahabad High Court · (1885) ILR (All) 205
High Courts06 Dec 1884
Mazhar Ali and Others Vs Budh Singh and Another
Allahabad High Court · (1885) ILR (All) 297
High Courts05 Dec 1884
Uma Churn Mundle and Others Vs Joshein Sheikh and Others
Calcutta High Court · (1885) ILR (Cal) 84
High Courts05 Dec 1884Allowed
Kashi Das Vs Shah Muhammad and Others
Allahabad High Court · (1885) ILR (All) 199
High Courts04 Dec 1884Dismissed
Chadami Lal Vs Har Dayal and Others
Allahabad High Court · (1885) ILR (All) 194
High Courts04 Dec 1884Partly Allowed
Ram Sahai Vs Gannu Lal
Allahabad High Court · (1885) ILR (All) 197
High Courts03 Dec 1884Dismissed
Khuda Yar Khan Vs Tika Ram and Others
Allahabad High Court · (1885) ILR (All) 191
High Courts02 Dec 1884
Rutnessur Biswas Vs Hurish Chunder Bose
Calcutta High Court · (1885) ILR (Cal) 221