JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,082 of 59,258
High Courts02 Nov 1884
State by Public Prosecutor Vs Ramamoorthy
Madras High Court · (1985) LW(Cri) 136
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 11(1)(a)
High Courts24 Oct 1884
Queen-Empress Vs Ishwar Chandra Sur
Calcutta High Court · (1885) ILR (Cal) 13
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts09 Oct 1884
Hari Mohun Thakur and Another Vs Kissen Sundari and Another
Calcutta High Court · (1885) ILR (Cal) 52
High Courts19 Sept 1884
Ghurbin Bind Vs Queen-Empress
Calcutta High Court · (1884) ILR (Cal) 1097
Criminal Procedure Code, 1898 (CrPC) — Section 512
High Courts18 Sept 1884
In Re: Chandra Sekhar Rai
Calcutta High Court · (1885) ILR (Cal) 77
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts13 Sept 1884
Queen-Empress Vs Shib Chunder Mitter
Calcutta High Court · (1884) ILR (Cal) 1079
High Courts13 Sept 1884
Tripura Sundari and Others Vs Durga Churn Pal and Others
Calcutta High Court · (1885) ILR (Cal) 74
High Courts13 Sept 1884
Nobokishore Sarma Roy on his death his legal representative his son Gobind Chunder Sarma Roy Vs Hari Nath Sarma Roy and Others
Calcutta High Court · (1884) ILR (Cal) 1102
High Courts12 Sept 1884
Joy Prokash Lall and Another Vs Sheo Golam Singh and Others
Calcutta High Court · (1885) ILR (Cal) 37
High Courts12 Sept 1884
Madhub Chandra Mookerji and Another Vs Shama Charan Chatterji
Calcutta High Court · (1885) ILR (Cal) 93
High Courts12 Sept 1884
Becharam Dutta Vs Abdul Wahed and Others
Calcutta High Court · (1885) ILR (Cal) 55
Limitation Act, 1877 — Article 179(4)
High Courts11 Sept 1884
Coggan Vs Pogose
Calcutta High Court · (1885) ILR (Cal) 158
Registration Act, 1877 — Section 48
High Courts10 Sept 1884
Sotish Chunder Lahiry Vs Nil Comul Lahiry and Others
Calcutta High Court · (1885) ILR (Cal) 45
High Courts05 Sept 1884
Bissesuri Dabeea and Others Vs Baroda Kanta Roy Chowdry and Others
Calcutta High Court · (1884) ILR (Cal) 1076
Specific Relief Act, 1877 — Section 42