High Courts02 Sept 1884
Hafizullah Vs Nani Bibee on her own behalf and on behalf of her minor sons
Calcutta High Court · (1884) ILR (Cal) 1073
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,083 of 59,258
High Courts02 Sept 1884
Chotay Lall Vs Mokund Lall and Others
Calcutta High Court · (1884) ILR (Cal) 1061
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts01 Sept 1884
Gowri Koer Vs Audh Koer and Others
Calcutta High Court · (1884) ILR (Cal) 1087
High Courts29 Aug 1884
Lutifunnissa Bibi and Others Vs Nazirun Bibi
Calcutta High Court · (1885) ILR (Cal) 33
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts28 Aug 1884Dismissed
Jhinguri Vs Bachu and Another
Allahabad High Court · (1885) ILR (All) 134
High Courts26 Aug 1884
Koylash Chunder Sen Vs Koylash Chunder Chakrabarti and Mohendro Nath Bose
Calcutta High Court · (1884) ILR (Cal) 1057
High Courts22 Aug 1884
Kharak Chand Pal Vs Tarack Chunder Gupta, Municipal Overseer
Calcutta High Court · (1884) ILR (Cal) 1030
Penal Code, 1860 (IPC) — Section 188
High Courts21 Aug 1884
Queen-Empress Vs Ram Sahai Lall and Another
Calcutta High Court · (1884) ILR (Cal) 1070
High Courts19 Aug 1884
Abbilakh Singh Vs Khub Lall
Calcutta High Court · (1884) ILR (Cal) 1100
Criminal Procedure Code, 1898 (CrPC) — Section 195(c)
High Courts18 Aug 1884
Nobin Krishna Mookerjee Vs Rassick Lall Laha
Calcutta High Court · (1884) ILR (Cal) 1047
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts16 Aug 1884Disposed Of
Rohilkhand and Kumaun Bank Limited Vs Row
Allahabad High Court · (1885) ILR (All) 490
High Courts15 Aug 1884Dismissed
Chatku Vs Muhammad Zaki and Others
Allahabad High Court · (1885) ILR (All) 120
High Courts15 Aug 1884
Janki Rai Vs Ramghulam and Another
Allahabad High Court · (1885) ILR (All) 124
High Courts14 Aug 1884
The Government of Bengal Vs Parmeshur Mullick
Calcutta High Court · (1884) ILR (Cal) 1029
Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts11 Aug 1884Dismissed
The Maharaja of Benares Vs Angan
Allahabad High Court · (1885) ILR (All) 112
High Courts08 Aug 1884
Nuddyar Chand Shaha and Others Vs Gobind Chunder Guha
Calcutta High Court · (1884) ILR (Cal) 1092
High Courts08 Aug 1884
Ram Ranjan Chakravarti Vs A.B. Miller, Offg. Receiver of the High Court (in respect of the Estate of Khettermoni Dassee)
Calcutta High Court · (1884) ILR (Cal) 1014