JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,084 of 59,258
Gaya and Others Vs Ram Sahai
Allahabad High Court · (1885) ILR (All) 107
Queen-Empress Vs Kandhaia and Others
Allahabad High Court · (1885) ILR (All) 67
Jeebunkisto Roy and Another Vs Shib Chunder Das
Calcutta High Court · (1884) ILR (Cal) 1027
Queen-Empress Vs Ghulet and Another
Allahabad High Court · (1885) ILR (All) 44
The Queen-Empress Vs Grees Chunder Banerjee
Calcutta High Court · (1884) ILR (Cal) 1024
Rameshwar Mandal Vs Ram Chand Roy and Another
Calcutta High Court · (1884) ILR (Cal) 1033
Ram Chand Sen Vs Audaito Sen and Srinath Sen
Calcutta High Court · (1884) ILR (Cal) 1054
Hajon Manick Vs Bur Singh
Calcutta High Court · (1885) ILR (Cal) 17
Nundo Pershad Thakur Vs Gopal Thakur
Calcutta High Court · (1884) ILR (Cal) 1008
Ram Pershad Chowdry and Others Vs Jokhoo Roy and Another
Calcutta High Court · (1884) ILR (Cal) 1003
Gunga Pershad and Another Vs Jeo Lal Singh and Others
Calcutta High Court · (1884) ILR (Cal) 996
Harihar Dat Vs Sheo Prasad and Others
Allahabad High Court · (1885) ILR (All) 41
Fada Husain and Another Vs Kutub Husain
Allahabad High Court · (1885) ILR (All) 38
Remfry Vs DePenning and Another
Calcutta High Court · (1884) ILR (Cal) 929
Kalidas Mullick Vs Kanhaya Lal Pundit and On His Decease Behary Lal Pundit and others
Privy Council · (1885) 11 ILRPC 121
Kali Das Mullick Vs Kanhya Lal Pundit (And On His Decease Behari Lal Pundit) and others
Privy Council · (1884) 11 IndApp 218
Partab Narain Singh Vs Trilokinath Singh
Privy Council · (1884) 11 IndApp 197