High Courts23 Jul 1884Dismissed
Tajammul Husain Vs Nath Mal Das and Others
Allahabad High Court · (1885) ILR (All) 36
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,085 of 59,258
High Courts22 Jul 1884
Nasib Kooer and Others Vs Isree Pershad Singh and Another
Calcutta High Court · (1884) ILR (Cal) 1017
High Courts22 Jul 1884
Queen-Empress Vs Autal Muchi
Calcutta High Court · (1884) ILR (Cal) 1026
Criminal Procedure Code, 1898 (CrPC) — Section 510
High Courts22 Jul 1884
Mullick Abdool Guffoor and Another Vs Muleka and Others
Calcutta High Court · (1884) ILR (Cal) 1112
High Courts22 Jul 1884Disposed Of
Queen-Empress Vs Dungar Singh and Another
Allahabad High Court · (1885) ILR (All) 29
High Courts21 Jul 1884Disposed Off
Safdar Husain Khan Vs Muhammad Habibullah Khan
Allahabad High Court · (1885) ILR (All) 25
High Courts17 Jul 1884
Bhairon Singh Vs Lalman and Another
Allahabad High Court · (1885) ILR (All) 23
High Courts15 Jul 1884
Ranjit Singh and Others Vs Bunwari Lal Sahu and Others
Calcutta High Court · (1884) ILR (Cal) 993
High Courts14 Jul 1884Disposed Of
Damodar Das Vs Gokal Chand and Others
Allahabad High Court · (1885) ILR (All) 79
High Courts08 Jul 1884
Eugene Pogose by her next friend, P.N. Pogose Vs The Delhi and London Banking Co. Ltd.
Calcutta High Court · (1884) ILR (Cal) 951
High Courts07 Jul 1884
Habibullah Vs Queen-Empress
Calcutta High Court · (1884) ILR (Cal) 937
Penal Code, 1860 (IPC) — Section 193, 233, 554
High Courts07 Jul 1884
Mahomed Hossein Vs Inodeen
Calcutta High Court · (1884) ILR (Cal) 946
Burma Courts Act, 1875 — Section 27, 31
High Courts01 Jul 1884
Queen-Empress Vs Sadhee Kasal and Others
Calcutta High Court · (1884) ILR (Cal) 936
Criminal Procedure Code, 1898 (CrPC) — Section 338