High Courts05 Jun 1884
Ambica Pershad Singh and Others Vs Surdhari Lal
Calcutta High Court · (1884) ILR (Cal) 851
Limitation Act, 1877 — Article 167, 179(4)
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,087 of 59,258
High Courts05 Jun 1884
Gossami Sri Sri Gridhariji Maharaj Tickait Vs Purushotum Gossami and Others
Calcutta High Court · (1884) ILR (Cal) 814
Civil Procedure Code, 1882 — Section 575Letters Patent Act, 1865 — Clause 15, Clause 36
High Courts28 May 1884
Gopal Chunder Sircar Vs Adhiraj Aftab Chand Mahatab
Calcutta High Court · (1884) ILR (Cal) 743
Bengal Cess Act, 1880 — Section 56
High Courts23 May 1884
The Oriental Bank Corporation and Another Vs Gobinloll Seal and Others
Calcutta High Court · (1884) ILR (Cal) 713
High Courts20 May 1884
Tej Narain Vs Behary Loll Doss and Others
Calcutta High Court · (1884) ILR (Cal) 764
High Courts18 May 1884
Jugmohun Mahto Vs Luchmeshur Singh
Calcutta High Court · (1884) ILR (Cal) 748
Limitation Act, 1859 — Section 11, 14, 20Limitation Act, 1877 — Section 7
High Courts16 May 1884
Mahomed Gazee Chowdhry Vs Ram Loll Sen and Others
Calcutta High Court · (1884) ILR (Cal) 757
High Courts15 May 1884
Queen-Empress Vs Uzeer
Calcutta High Court · (1884) ILR (Cal) 775
Criminal Procedure Code, 1898 (CrPC) — Section 163Penal Code, 1860 (IPC) — Section 302
High Courts12 May 1884
Juggut Chunder Dutt Vs Rada Nath Dhur
Calcutta High Court · (1884) ILR (Cal) 669
Contract Act, 1872 — Section 253(6), 265
High Courts10 May 1884
Ramey Vs Broughton
Calcutta High Court · (1884) ILR (Cal) 652
Limitation Act, 1963 — Article 151, 12, 4, 5
High Courts09 May 1884
Secretary of State for India in Council Vs Sham Bahadoor and Another
Calcutta High Court · (1884) ILR (Cal) 769
Land Acquisition Act, 1870 — Section 27, 28, 30, 35
High Courts07 May 1884
Bhugwat Pershad and Another Vs Gopi Nath Chobey
Calcutta High Court · (1884) ILR (Cal) 697
Limitation Act, 1963 — Article 120, 131, 144
High Courts06 May 1884
Gonesh Prosad Misser and Others Vs Sorbojit Roy and Others
Calcutta High Court · (1884) ILR (Cal) 761
High Courts01 May 1884
Chunder Kant Roy Vs Krishna Sunder Roy
Calcutta High Court · (1884) ILR (Cal) 710
Specific Relief Act, 1877 — Section 27(b)
High Courts24 Apr 1884
Joytara and Another Vs Ramhari Sirdar and Another
Calcutta High Court · (1884) ILR (Cal) 638
High Courts24 Apr 1884
Grish Chunder Prochundo Vs Wooma Pershad Roy and Others
Calcutta High Court · (1884) ILR (Cal) 639
High Courts24 Apr 1884
Roghoobur Singh Vs Nursing Narain Singh and Another
Calcutta High Court · (1884) ILR (Cal) 609
High Courts24 Apr 1884
Kashi Nath Chukerbati Vs Brindabun Chukerbati
Calcutta High Court · (1884) ILR (Cal) 649
Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 92
High Courts24 Apr 1884
Dokhobala Dasi Vs Nobin Chunder Chowdhry and Another
Calcutta High Court · (1884) ILR (Cal) 686
High Courts24 Apr 1884
Aushootosh Chandra and Another Vs Tara Prasanna Roy
Calcutta High Court · (1884) ILR (Cal) 612
Civil Procedure Code, 1908 (CPC) — Section 119