JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,086 of 59,258
High Courts26 Jun 1884
Nobin Chandra Roy Vs Magantara Dassya and Another
Calcutta High Court · (1884) ILR (Cal) 924
Civil Procedure Code, 1908 (CPC) — Section 13, 43
High Courts26 Jun 1884
Queen-Empress Vs Bepin Biswas and Others
Calcutta High Court · (1884) ILR (Cal) 970
Evidence Act, 1872 — Section 157
High Courts26 Jun 1884
Queen-Empress Vs Dhananjoi Chaudhuri and Others
Calcutta High Court · (1884) ILR (Cal) 931
Criminal Procedure Code, 1898 (CrPC) — Section 257
Privy Council25 Jun 1884
Bani Ram and Another Vs Nanhu Mal
Privy Council · (1885) 7 ILRPC 102 : [1884] UKPC 30
Privy Council24 Jun 1884
Ajit Singh; Bijai Bahadur Singh and Another Vs Bijai Bahadur Singh and another; Ajit Singh
Privy Council · (1885) 11 ILRPC 61
Privy Council24 Jun 1884
Raja Ajit Singh Vs Raja Bijai Bahadur Singh and Rani Janki Kunwar
Privy Council · (1884) 11 IndApp 211
High Courts23 Jun 1884
In Re: British steamship or vessel "Marry Stuart" <BR> The "Marry Stuart"
Calcutta High Court · (1884) ILR (Cal) 865
High Courts19 Jun 1884
Fritz Olner Vs Lavezzo
Calcutta High Court · (1884) ILR (Cal) 878
Mofussil Small Cause Court Act, 1865 — Section 8
High Courts18 Jun 1884
Assanullah Vs Bussarat Ali Chowdhry (Lunatic) by his Guardian Prankristo Dass
Calcutta High Court · (1884) ILR (Cal) 920
High Courts16 Jun 1884
Sutherland Vs Singhee Churn Dutt
Calcutta High Court · (1884) ILR (Cal) 808
Civil Procedure Code, 1908 (CPC) — Section 135
High Courts16 Jun 1884
Hurry Mohan Rai Vs Gonesh Chunder Doss and Others
Calcutta High Court · (1884) ILR (Cal) 823
High Courts11 Jun 1884
Loburi Domini and Others Vs The Assam Railway and Trading Co. Ld. and the Secretary of State for India in Council
Calcutta High Court · (1884) ILR (Cal) 915
Bengal Civil Courts Act, 1871 — Section 25
High Courts10 Jun 1884
Nuddyarchand Shaha and Others Vs Meajan and Another
Calcutta High Court · (1884) ILR (Cal) 820
High Courts10 Jun 1884
Ishan Chunder Roy Vs Ashanoollah Khan
Calcutta High Court · (1884) ILR (Cal) 817
Civil Procedure Code, 1882 — Section 239, 243, 246
High Courts07 Jun 1884
Ram Charan Buhardar and Others Vs Reazuddin and Others
Calcutta High Court · (1884) ILR (Cal) 856
High Courts06 Jun 1884
Saroda Pershad Ganguli and Another Vs Pahali Mahanti and Another
Calcutta High Court · (1884) ILR (Cal) 913