JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,088 of 59,258
High Courts22 Apr 1884
Koylash Chunder Doss and Others Vs Tariney Churn Singhee and Another
Calcutta High Court · (1884) ILR (Cal) 588
High Courts21 Apr 1884
Kali Prosad Singh and Another Vs Anundo Rai and Others
Calcutta High Court · (1884) ILR (Cal) 677
High Courts17 Apr 1884
Jan Mahomed and Jabar Mahomed and Waris Meah Vs Queen-Empress
Calcutta High Court · (1884) ILR (Cal) 584
Penal Code, 1860 (IPC) — Section 24, 25, 464, 471
High Courts17 Apr 1884
Ashanullah Vs Kali Kinkur Kur and Others
Calcutta High Court · (1884) ILR (Cal) 675
High Courts17 Apr 1884
Khadem Ali Vs Tajimunnissa and Others
Calcutta High Court · (1884) ILR (Cal) 607
High Courts04 Apr 1884
Queen-Empress Vs Nga Tha Moung and Others
Calcutta High Court · (1884) ILR (Cal) 643
Burma Courts Act, 1875 — Section 80(b)Criminal Procedure Code, 1898 (CrPC) — Section 178
High Courts03 Apr 1884
In Re: Goods of Cowar Suttya Krishna Ghosaul, deceased
Calcutta High Court · (1884) ILR (Cal) 554
High Courts03 Apr 1884
Queen-Empress Vs Nowab Jan
Calcutta High Court · (1884) ILR (Cal) 551
Criminal Procedure Code, 1898 (CrPC) — Section 248, 259, 345Penal Code, 1860 (IPC) — Section 448
High Courts26 Mar 1884
Omrao Mirza Vs M. Jones
Calcutta High Court · (1884) ILR (Cal) 599
Court Fees Act, 1870 — Article 17(6)
Privy Council22 Mar 1884
Gokaldas Gopaldas and Rambaksh Seochand Vs Puranmal Premsukhdas
Privy Council · (1884) 10 ILRPC 1035
Privy Council22 Mar 1884
Raja Rup Singh Vs Rani Baisni and Companyllector of Etawah
Privy Council · (1885) 7 ILRPC 1 : [1884] UKPC 16
Privy Council22 Mar 1884
Gokuldoss Gopaldoss Vs Rambux Seochand and another
Privy Council · (1884) 11 IndApp 126
High Courts21 Mar 1884
Jadunundan Singh Vs Dulput Singh and Others
Calcutta High Court · (1884) ILR (Cal) 581
High Courts20 Mar 1884
Fazal Imam and Others Vs Metta Singh
Calcutta High Court · (1884) ILR (Cal) 549
High Courts18 Mar 1884
Rakhal Dass Mukherji Vs Bhola Nath Roy
Calcutta High Court · (1885) ILR (Cal) 69