High Courts14 Mar 1884
Fuzloor Ruhman Vs Altaf Hossen and Others
Calcutta High Court · (1884) ILR (Cal) 541
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,089 of 59,258
Privy Council14 Mar 1884
Haji Abdul Razzak Vs Munshi Amir Haidar
Privy Council · (1884) 11 IndApp 121
High Courts13 Mar 1884
Mahomed Makmil and Another Vs Abdool Abood and Others
Calcutta High Court · (1884) ILR (Cal) 562
Civil Procedure Code, 1908 (CPC) — Section 13
Privy Council13 Mar 1884
Jugol Kishore Vs Maharajah Jotindro Mohun Tagore and others
Privy Council · (1884) 10 ILRPC 985 : (1884) 11 IndApp 66
High Courts06 Mar 1884
Kannye Loll Sett and Another Vs Nistoriny Dossee and Another
Calcutta High Court · (1884) ILR (Cal) 443
Transfer of Property Act, 1882 — Section 65, 76
High Courts06 Mar 1884
Anderson Vs The Corporation of the Town of Calcutta
Calcutta High Court · (1884) ILR (Cal) 445
Calcutta Municipalities Act, 1951 — Section 189, 191, 213
High Courts06 Mar 1884
Ramjan Mohaldar Vs Kirte Mohaldar and Others
Calcutta High Court · (1884) ILR (Cal) 523
High Courts05 Mar 1884
Hanuman Kamat Vs Dowlut Mundar and Others
Calcutta High Court · (1884) ILR (Cal) 528
High Courts05 Mar 1884
Prandhone Pykura Vs Arut Sahoo and Another
Calcutta High Court · (1884) ILR (Cal) 502
High Courts05 Mar 1884
Luckhi Ram Vs Salamat Hossein and Another
Calcutta High Court · (1884) ILR (Cal) 521
High Courts04 Mar 1884
Luchmeshur Singh Vs Sheo Sohye Roy and Others
Calcutta High Court · (1884) ILR (Cal) 577
High Courts04 Mar 1884
Raj Coomar Lall and Others Vs Bissessur Dyal and Others
Calcutta High Court · (1884) ILR (Cal) 688
Privy Council01 Mar 1884
Jonmenjoy Coondoo Vs George Alder Watson
Privy Council · (1884) 11 IndApp 94
Privy Council01 Mar 1884
George Alder Watson Vs Jonmenjoy Coondoo
Privy Council · (1884) 10 ILRPC 901
High Courts28 Feb 1884
Madon Mohon Poddar and Others Vs Purno Chundra Purbot and Others
Calcutta High Court · (1884) ILR (Cal) 297
High Courts26 Feb 1884
Johiruddin Mahomed Abu Ali Soher Chowdhry Vs Janoky Bullubh Sen
Calcutta High Court · (1884) ILR (Cal) 567
High Courts25 Feb 1884
In Re: Gamirullah Sarkar <BR> Gamirullah Sarkar
Calcutta High Court · (1884) ILR (Cal) 408
Evidence Act, 1872 — Section 167
Privy Council23 Feb 1884
Kishna Nand Vs Kunwar Partab Narain Singh
Privy Council · (1884) 10 ILRPC 785 : (1884) 11 IndApp 88
High Courts22 Feb 1884
Jellicoe and Others Vs The British India Steam Navigation Co.
Calcutta High Court · (1884) ILR (Cal) 489