Privy Council05 Feb 1884
Narotam Das Vs Sheo Pargash Singh
Privy Council · (1884) 10 ILRPC 740 : (1884) 11 IndApp 83
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,091 of 59,258
High Courts04 Feb 1884
Krishna Lall Dutt Vs Radha Krishna Surkhel and Others
Calcutta High Court · (1884) ILR (Cal) 402
High Courts31 Jan 1884
Ram Coomer Sen and Another Vs Ram Comul Sen
Calcutta High Court · (1884) ILR (Cal) 388
Presidency Small Cause Courts Act, 1882 — Section 6
High Courts30 Jan 1884
Khepoo Paramanick Vs Poromanand Khasnabish
Calcutta High Court · (1884) ILR (Cal) 354
High Courts29 Jan 1884
Dilawar Ally Khan Vs Omrunissa Bibee and Others
Calcutta High Court · (1884) ILR (Cal) 350
Specific Relief Act, 1877 — Section 42
High Courts25 Jan 1884
Ballodeb Lall Bhagat Vs Anadi Mohapattur and Others
Calcutta High Court · (1884) ILR (Cal) 410
High Courts24 Jan 1884
In Re: Surat Dhobni
Calcutta High Court · (1884) ILR (Cal) 302
Evidence Act, 1872 — Section 2
High Courts24 Jan 1884
J.W. Laidlay and Others Vs Boido Nath Mashanta and Others
Calcutta High Court · (1884) ILR (Cal) 433
High Courts18 Jan 1884
Nundun Lall Vs The Secretary of State for India in Council
Calcutta High Court · (1884) ILR (Cal) 435
High Courts17 Jan 1884
In Re: Anonymous
Calcutta High Court · (1884) ILR (Cal) 274
Stamp Act, 1899 — Article 44(6), 46
High Courts14 Jan 1884
In Re: Nobin Kristo Mookerjee
Calcutta High Court · (1884) ILR (Cal) 268
Criminal Procedure Code, 1898 (CrPC) — Section 435, 437
High Courts11 Jan 1884
Gopaul Chunder Chuckerbutty Vs Nilmoney Mitter and Others
Calcutta High Court · (1884) ILR (Cal) 374
High Courts11 Jan 1884
Luchmi Narain Mahata and Others Vs Birajun Koer
Calcutta High Court · (1884) ILR (Cal) 392
High Courts07 Jan 1884
In Re: Noorjehan Begum
Calcutta High Court · (1884) ILR (Cal) 429
Bengal Court of Wards Act, 1879 — Section 10
High Courts04 Jan 1884
Luchmon Sahai Chowdhry and Another Vs Kanchun Ojhain and Others
Calcutta High Court · (1884) ILR (Cal) 525
Land Registration Act, 1876 — Section 89
High Courts04 Jan 1884
Mahomed Afsaroodeen Vs Bir Chunder Manikya
Calcutta High Court · (1884) ILR (Cal) 299
High Courts04 Jan 1884
The Bengal Banking Corporation Vs S.A. Mackertich
Calcutta High Court · (1884) ILR (Cal) 315
Registration Act, 1877 — Section 17(b), 17(h)
High Courts28 Dec 1883
Dinabashy Shaha and Others Vs Khetter Mohun Chuckerbutty
Calcutta High Court · (1884) ILR (Cal) 265
Limitation Act, 1963 — Section 14Registration Act, 1877 — Section 77