High Courts22 Feb 1884
Jugatmoni Chowdrani Vs Romjani Bibee and Others
Calcutta High Court · (1884) ILR (Cal) 533
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11,85,147 judgments in All Courts · page 59,090 of 59,258
Privy Council22 Feb 1884
Kali Krishna Tagore Vs Alimuddi and others
Privy Council · (1884) 10 ILRPC 895
High Courts21 Feb 1884
Fakaruddin Mahomed Ahsan Vs The Official Trustee of Bengal
Calcutta High Court · (1884) ILR (Cal) 538
Privy Council21 Feb 1884
Gooroo Das Pyne Vs Ram Narain Sahoo and another
Privy Council · (1884) 11 IndApp 59
High Courts19 Feb 1884
Lalla Dabee Pershad Vs Santo Pershad and Others
Calcutta High Court · (1884) ILR (Cal) 505
Civil Procedure Code, 1908 (CPC) — Section 121, 126, 136
High Courts19 Feb 1884
Bamasundari Dassi Vs Krishna Chandra Dhur and Others
Calcutta High Court · (1884) ILR (Cal) 424
Registration Act, 1877 — Section 50
High Courts19 Feb 1884
Punchoo Money Dossee Vs Troylucko Mohiney Dossee
Calcutta High Court · (1884) ILR (Cal) 342
Privy Council16 Feb 1884
Rao Bahadur Singh Vs Mussamats Jawahir Kuar and Phul Kuar
Privy Council · (1884) 10 ILRPC 887 : (1884) 11 IndApp 75
High Courts14 Feb 1884
Biswa Sonan Chunder Gossyamy Vs Binanda Chunder Dibingar Adhikar Gossyamy
Calcutta High Court · (1884) ILR (Cal) 416
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts12 Feb 1884
Kristo Chunder alias Kinoo Lahary Vs Merjah Janand and Another
Calcutta High Court · (1884) ILR (Cal) 507
Rent Law of Bengal, L.P. Act, 1869 — Section 38
High Courts12 Feb 1884
Panye Chunder Sircar and Others Vs Hurchunder Chowdhry and Another
Calcutta High Court · (1884) ILR (Cal) 496
Privy Council12 Feb 1884
Thakur ISingh Vs Thakur Baldeo Singh
Privy Council · (1884) 10 ILRPC 792 : (1884) 11 IndApp 135
High Courts08 Feb 1884
Surbomongala Dassi Vs Shashibhooshun Biswas
Calcutta High Court · (1884) ILR (Cal) 413
High Courts07 Feb 1884
Harrington Vs Gonesh Roy
Calcutta High Court · (1884) ILR (Cal) 440
Limitation Act, 1963 — Section 13, 22
High Courts07 Feb 1884
Nathu Sheikh and Others Vs The Queen-Empress
Calcutta High Court · (1884) ILR (Cal) 405
Criminal Procedure Code, 1898 (CrPC) — Section 161
High Courts05 Feb 1884
Eshan Chundra Safooi Vs Nundamoni Dassee and Others
Calcutta High Court · (1884) ILR (Cal) 357
Civil Procedure Code, 1908 (CPC) — Section 97