High Courts18 Dec 1883
Bhoyrub Chunder Surma Roy Vs Chunder Nath Roy and Others
Calcutta High Court · (1884) ILR (Cal) 250
JUDGMENT DATABASE
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11,85,147 judgments in All Courts · page 59,092 of 59,258
High Courts14 Dec 1883
Durga Sundari Devi Vs Govinda Chandra Addy and Others
Calcutta High Court · (1884) ILR (Cal) 368
High Courts12 Dec 1883
In Re: Kristo Lall Nag
Calcutta High Court · (1884) ILR (Cal) 256
Legal Practitioners Act, 1879 — Section 14
High Courts07 Dec 1883
Akhil Chandra Chowdhry Vs Nayu and Others
Calcutta High Court · (1884) ILR (Cal) 248
High Courts06 Dec 1883
Malkai Mukhadrai Uzwa Badshah Mehal Saheba Vs Mohamed Masik
Calcutta High Court · (1884) ILR (Cal) 380
Privy Council06 Dec 1883
Syed Sadakut Hossein Vs Syed Mahomed Yusoof
Privy Council · (1883) 11 IndApp 31
Privy Council05 Dec 1883
Hardi Narain Sahu Vs Ruder Perkash Misser (A. Minor) by Abdul Hye and others
Privy Council · (1884) 10 ILRPC 626
Privy Council05 Dec 1883
Baboo Hurdey Narain Sahu Vs Pundit Baboo Rooder Perkash Misser and others
Privy Council · (1883) 11 IndApp 26
High Courts04 Dec 1883
Gopeenath Mookerjee and Another Vs Kally Doss Mullick and Others
Calcutta High Court · (1884) ILR (Cal) 225
Privy Council01 Dec 1883
Chaudhri Hira Sing Vs Chaudhri Gunga Sahai and Amin Singh
Privy Council · (1883) 11 IndApp 20
Privy Council30 Nov 1883
Achal Ram Vs Udai Partab Addiya Dat Singh
Privy Council · (1883) 11 IndApp 51
Privy Council30 Nov 1883
Abdool Hye Vs Mir Mohamed Mozuffer Hossein and another
Privy Council · (1883) 11 IndApp 10
Privy Council30 Nov 1883
Udai Partab Addiya Dat Singh Vs Achal Ram
Privy Council · (1884) 10 ILRPC 511
Privy Council29 Nov 1883
Abdul Hye Vs Mir Mohammed Mozaffar Hossein and another
Privy Council · (1884) 10 ILRPC 616
Privy Council24 Nov 1883
Macnaghten and Another Vs Mahabir Pershad Singh and another
Privy Council · (1883) 9 ILRPC 656
High Courts23 Nov 1883
Ram Nath Neogy and Others Vs Rajanikanth Biswas and Others
Calcutta High Court · (1884) ILR (Cal) 244
High Courts23 Nov 1883
Chundi Churn Bhuttacharjea and Another Vs Hem Chunder Banerjea
Calcutta High Court · (1884) ILR (Cal) 207
Privy Council23 Nov 1883
Burjore and Bhawani Pershad Vs Mussumat Bhagana
Privy Council · (1883) 11 IndApp 7