High Courts05 Mar 1885
Ram Bakhsh Vs Panna Lal and Another
Allahabad High Court · (1885) ILR (All) 457
JUDGMENT DATABASE
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11,91,014 judgments in All Courts · page 59,368 of 59,551
Privy Council04 Mar 1885
Nuran Bibi and Others Vs Abdul Wahid Khan
Privy Council · (1885) 11 ILRPC 597
Privy Council04 Mar 1885
Abdul Wahid Khan Vs Mussumat Nuran Bibi and others
Privy Council · (1885) 12 IndApp 91
High Courts04 Mar 1885Dismissed
Ilahi Bakhsh and Another Vs Raghubar Dayal
Allahabad High Court · (1885) ILR (All) 450
High Courts03 Mar 1885
Ramanund Mahton Vs Koylash Mahton
Calcutta High Court · (1885) ILR (Cal) 236
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts03 Mar 1885Allowed
Raghunath Sahai Vs Sukrit Narain Lal
Allahabad High Court · (1885) ILR (All) 445
High Courts02 Mar 1885
Peary Mohn Ghosaul Vs Harran Chunder Gangooly
Calcutta High Court · (1885) ILR (Cal) 261
High Courts27 Feb 1885Allowed
Queen-Empress Vs Syed Husain
Allahabad High Court · (1885) ILR (All) 403
High Courts27 Feb 1885Disposed Of
Qeen-Empress Vs Abdullah
Allahabad High Court · (1885) ILR (All) 385
High Courts27 Feb 1885Dismissed
Ram Lal and Others Vs Umrai and Others
Allahabad High Court · (1885) ILR (All) 384
High Courts27 Feb 1885Dismissed
Radha Prasad Singh Vs Ram Prasad Rai and Others
Allahabad High Court · (1885) ILR (All) 402
High Courts27 Feb 1885
Amolak Ram and Another Vs Sahib Singh
Allahabad High Court · (1885) ILR (All) 550
High Courts26 Feb 1885
Mewar Jugjeet Singh and Another Vs Rameswar Nath Singh
Calcutta High Court · (1885) ILR (Cal) 341
High Courts26 Feb 1885
Gopal Chunder Nath Coondoo and Others Vs Haridas Chini and Another
Calcutta High Court · (1885) ILR (Cal) 343
High Courts26 Feb 1885
Thamman Singh Vs Jamal-Ud-Din and Others
Allahabad High Court · (1885) ILR (All) 442
Privy Council25 Feb 1885
The Rajah of Pittapur Vs Rajah Venkata Mahipati Surya and another
Privy Council · (1885) 12 IndApp 116
High Courts24 Feb 1885
Nobin Chunder Kurr Vs Rojomoye Dossee
Calcutta High Court · (1885) ILR (Cal) 264
High Courts24 Feb 1885
Queen-Empress Vs Juggernath
Calcutta High Court · (1885) ILR (Cal) 267
Stamp Act, 1879 — Section 3(17)